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ITAT Chhattisgarh Bench

638 judgments

TRILOK SINGH DHILLION vs COMMISSIONER OF INCOMET TAX

TAXC/98/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

GANESH GAJBHIYE vs COMMISSIONER OF INCOME TAX

TAXC/97/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

MANHARAN LAL VERMA vs COMMISSIONER OF INCOMET TAX

TAXC/96/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

TRILOK SINGH DHILLON vs COMMISSIONER OF INCOME TAX

TAXC/95/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

MANHARAN LAL VERMA vs COMMISSIONER OF INCOME TAX

TAXC/94/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

MANHARAN LAL VERMA vs COMMISSIONER OF INCOME TAX

TAXC/93/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

TRILOK SINGH DHILLON vs COMMISSIONER OF INCOME TAX

TAXC/92/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

AMAR SHRIVASTAVA vs COMMISSIONER OF INCOME TAX

TAXC/91/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

YUVRAJ SINGH MANE vs COMMISSIONER OF INCOME TAX

TAXC/90/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

KULBHUSHAN SHARMA vs COMMISSIONER OF INCOME TAX

TAXC/89/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

GAUTAM JAGAT vs COMMISSIONER OF INCOME TAX

TAXC/88/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

GAUTAM JAGAT vs COMMISSIONER OF INCOME TAX

TAXC/87/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

VINAY SINGH vs COMMISSIONER OF INCOME TAX

TAXC/86/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

BHUPENDER SINGH vs COMMISSIONER OF INCOME TAX

TAXC/85/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

BHUPENDER SINGH vs COMMISSIONER OF INCOME TAX

TAXC/84/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

BHUPENDER SINGH vs COMMISSIONER OF INCOME TAX

TAXC/83/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

BHUPENDER SINGH vs COMMISSIONER OF INCOME TAX

TAXC/82/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

SHRI BHUPENDER SINGH vs COMMISSIONER OF INCOME TAX

TAXC/81/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

SHRI KULMEET SINGH vs COMMISSIONER OF INCOME TAX

TAXC/80/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

KAMLESH KUMAR CHANDEL vs COMMISSIONER OF INCOME TAX

TAXC/79/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR