← All Benches
ITAT Chhattisgarh Bench
638 judgments
COMMISSIONER OF INCOME TAX vs M/S ITARSI OILS AND FLOURS MILLS LTD.
ITA/39/200330/10/2012
COMMISSIONER, INCOME TAX RAIPUR vs M/S C.R.VIRMANI and CO. RAIPUR
ITA/64/200328/10/2012
C.I.T. vs GB. SUBH RAO
ITA/161/199925/7/2012
HON'BLE SHRI JUSTICE ABHAY MANOHAR SAPRE,HON'BLE SHRI JUSTICE G. MINHAJUDDIN
ASST.COMMISSIONER OF INCOME TAX vs SHRIRAM DHUPPAD M/S C.G.AUTO CARE
ITA/12/200610/6/2012
COMMISSIONER OF INCOME TAX, BILASPUR vs ABDUL AZIZ, SURAJPUR
ITA/19/200413/2/2012
ASST.COMMISSIONER INCOME TAX,11 vs MAJOR DEEPAK MEHTA
ITA/4/20067/11/2011
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S SEWA SINGH OBERAI and COMPANY
TAXC/45/201118/10/2011
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S SEWA SINGH OBERAI and CO.
TAXC/44/201118/10/2011
NARESH CHAND BAID vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/55/200416/10/2011
COMMISSIONER OF INCOME TAX, RAIPUR vs ASHOK PAREKH, RAJNANDGAON
ITA/17/200416/10/2011
COMMISSIONER OF INCOME TAX, RAIPUR vs MANGLCHAND PAREKH, RAJNANDGOAN
ITA/16/200416/10/2011
COMMISSIONER OF INCOME TAX, BILASPUR vs MULLAH SHEIKH ZUZERBHAI, BILASPUR
ITA/13/200428/8/2011
M/S DHANUSH GENERAL STORES, NAWAGARH vs THE COMMISSIONER OF INCOME TAX, RAIPUR
ITA/88/200331/7/2011
M/S MAHESH ISPAT YDYOG vs THE COMMISSIONER INCOME TAX
ITA/36/200431/7/2011
COMMISSIONER OF INCOME TAX,RAIPUR vs V.K.JAIN PROPRIETOR,RAIPUR
ITA/26/200414/7/2011
COMMISSIONER INCOME TAX, RAIPUR vs KISHORE KUMAR BAID, RAJNANDGAON
ITA/52/20046/1/2011
ASSI.COMMISSIONER OF INCOME TAX CIRCLE vs M/S K.N.OIL INDUSTRIES MAHASAMUND
ITA/16/200629/11/2010
M/S.SURESH RICE MILL vs THE INCOME TAX OFFICER
ITA/32/200424/11/2010
COMMISSIONER OF INCOME TAX, RAIPUR vs M/S PRACHI RESINS PRIVATE LTD.
ITA/45/200321/10/2010
HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR
MANOJ KUMAR CHELAK vs COMMISSIONER OF INCOME TAX
TAXC/99/201019/10/2010
HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR