← All Benches
ITAT Chhattisgarh Bench
638 judgments
MURLI KUMAR AGRAWAL (HUF) vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)
TAXC/25/202413/3/2024
AMRENDRA SINGH THAKUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1
WPT/26/202427/2/2024
M/S SHYAM OIL EXTRACTIONS PVT. LTD. vs PRINCIPAL COMMISSIONER, INCOME - TAX, CENTRAL
WPT/9/202413/2/2024
DEPUTY COMMISSIONER OF INCOME TAX-1 CIRCLE -1(1) RAIPUR, vs UNION OF INDIA
REVP/25/20248/2/2024
MUTYALA MOHAN vs ASSISTANT COMMISSIONER OF INCOME TAX
MCC/97/20248/2/2024
DEPUTY COMMISSIONER OF INCOME TAX-1 CIRCLE-(1) RAIPUR, vs UNION OF INDIA
REVP/18/20248/2/2024
DHARMENDRA SINGH vs PRINCIPAL COMMISSIONER OF INCOME TAX -1
WPT/5/202428/1/2024
CHOWARAM BAGHEL vs THE PRINCIPAL COMMISSIONER OF INCOM TAX
TAXC/47/201814/12/2023
M/S SUMEET GEMS AND JEWELLERS PRIVATE LIMITED vs UNION OF INDIA
WPT/144/20234/12/2023
HON'BLE SHRI JUSTICE NARENDRA KUMAR VYAS
M/S SUMEET GEMS AND JEWELLERS PRIVATE LIMITED vs UNION OF INDIA
WPT/142/20234/12/2023
HON'BLE SHRI JUSTICE NARENDRA KUMAR VYAS
M/S SUMEET GEMS AND JEWELLERS PRIVATE LIMITED vs UNION OF INDIA
WPT/140/20234/12/2023
HON'BLE SHRI JUSTICE NARENDRA KUMAR VYAS
GURVINDERJEET SINGH OBEROI vs PRINCIPAL COMMISSIONER OF INCOME TAX
MCC/698/202322/11/2023
M/S DEROLION SOLVENT PRODUCTS LTD. vs THE COMMISSIONER OF COMMERCIAL TAX,
WPT/1685/200920/11/2023
HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY
M/S DEROLION SOLVENT PRODUCTS LTD. vs THE COMMISSIONER OF COMMERCIAL TAX
WPT/1684/200920/11/2023
HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY
M/S DEROLION SOLVENT PRODUCTS LTD. vs THE COMMISSIONER OF Commercial Tax
WPT/1682/200920/11/2023
LAXMI NIWAS SARDA vs UNION OF INDIA
WPT/234/202317/10/2023
HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY
LAXMI NIWAS SARDA vs UNION OF INDIA
WPT/230/202317/10/2023
HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY
VIJAY KUMAR AGRAWAL vs UNION OF INDIA
WPT/179/202211/9/2023
HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY
SHRI BALAJI IRON AND STEEL TRADERS vs ASSISTANT COMMISSIONER OF INCOME-TAX
WPT/211/202311/9/2023
M/S GURUSHREE MINERALS PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX
WPT/63/20236/9/2023