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ITAT Chhattisgarh Bench
638 judgments
CHHATTISGARH RAJYA BEEJ PRAMANIKARAN SANSTHA vs UNION OF INDIA
WPT/207/202313/8/2023
HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY
ASSISTANT COMMISSIONER OF INCOME TAX vs SUN AND SUN INFRAMETRIC PVT. LTD.
TAXC/7/20222/8/2023
PREMVATI KANWAR vs UNION OF INDIA
WPT/191/202325/7/2023
HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY
SUNIL kUMAR JAIN SHRISHRIMAL vs The Chief Commissioner of Income Tax
WPT/183/202324/7/2023
M/S SCANIA STEELS AND POWER LIMITED vs UNION OF INDIA
WPT/64/20238/5/2023
HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU
M/s SCANIA STEELS AND POWERS LIMITED vs UNION OF INDIA
WPT/59/20238/5/2023
HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU
M. S. SAGAR TRADEWINGS PVT. LTD. vs JURISDICTIONAL ASSESSING OFFICER WARD 1(1), BILASPUR
WPT/112/20237/5/2023
RAGHUBAR DAYAL SINGHAL vs UNION OF INDIA
WPT/98/202320/4/2023
HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU
MM WONDER PARK PRIVATE LIMITED vs UNION OF INDIA
WPT/95/202317/4/2023
HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU
SHREE SHIVAM ATTIRES PVT. LTD. vs UNION OF INDIA
WPT/51/20235/3/2023
HON'BLE SMT. JUSTICE RAJANI DUBEY
U.S. ASSOCIATES vs PRINCIPAL COMMISSIONER OF INCOME TAX
WPT/254/202230/11/2022
M/S D.A. ENTERPRISES vs STATE OF CHHATTISGARH
WPT/94/202016/11/2022
HON'BLE SHRI JUSTICE P. SAM KOSHY
VINOD LALWANI vs UNION ON INDIA
WPT/216/202216/11/2022
HON'BLE SHRI JUSTICE P. SAM KOSHY
VESSER ENGINEERING SERVICES PRIVATE LIMITED COMPANY vs UNION OF INDIA
WPT/201/20221/9/2022
HON'BLE SHRI JUSTICE NARENDRA KUMAR VYAS
BARBRIK PROJECTS LTD. vs UNION OF INDIA
WPT/186/202227/7/2022
HON'BLE SHRI JUSTICE NARENDRA KUMAR VYAS
LAXMANDAS SUNDRANI AND SONS HUF vs PRINCIPAL COMMISSIONER OF INCOME TAX
WPT/178/202120/6/2022
PREMLATA MINJ vs UNION OF INDIA
WPT/7/202212/5/2022
HON'BLE SHRI JUSTICE SANJAY AGRAWAL
M/S SCANIA STEELS AND POWERS LIMITED vs UNION OF INDIA
WPT/21/202212/5/2022
HON'BLE SHRI JUSTICE SANJAY AGRAWAL
M/s SCANIA STEELS AND POWERS LIMITED vs UNION OF INDIA
WPT/19/202212/5/2022
HON'BLE SHRI JUSTICE SANJAY AGRAWAL
KACHRULAL JITENDRA KUMAR PARBOLING PLANT vs PRINCIPAL COMMISSIONER OF INCOME TAX
WPT/185/202112/5/2022
HON'BLE SHRI JUSTICE SANJAY AGRAWAL