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ITAT Chhattisgarh Bench

638 judgments

SATYANARAYAN NATHULAL GANDHI CHOWK , NEORA , DISTRICT RAIPUR CHHATTISGARH vs PRINCIPAL COMMISSIONEROF INCOME TAX RAIPUR 2

WPT/179/202112/5/2022

HON'BLE SHRI JUSTICE SANJAY AGRAWAL

PRAVIN SINGH AAYAM vs UNION OF INDIA

WPT/101/202212/5/2022

HON'BLE SHRI JUSTICE SANJAY AGRAWAL

M/S GURUTEG BAHADUR RICE MILL vs ASSISTANT COMMISSIONER OF INCOME TAX

WPT/62/202212/5/2022

BANTU KUMAR AGRAWAL vs PRINCIPAL COMMISSIONER OF INCOME TAX RAIPUR 2

WPT/183/202112/5/2022

M/s BALAJEE LOHA PRIVATE LIMITED vs UNION OF INDIA

WPT/150/202210/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/s SHREE HANUMAN LOHA PRIVATE LIMITED vs UNION OF INDIA

WPT/149/202210/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/s BALAJEE LOHA PRIVATE LIMITED vs UNION OF INDIA

WPT/146/202210/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/s SHREE HANUMAN LOHA PRIVATE LIMITED vs UNION OF INDIA

WPT/145/202210/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

RAJENDRA KUMAR AGRAWAL vs ASSISTANT COMMISSIONER OF INCOME TAX

WPT/98/20229/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

GOENKA ROCKWOOL INDIA PVT. LTD. vs UNION OF INDIA

WPT/94/20229/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S SUDHA RICE PROCESSING PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX

WPT/83/20229/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

GURVINDERJEET SINGH OBEROI vs UNION OF INDIA

WPT/78/20229/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

USHA DEVI SINGHANIA vs UNION OF INDIA

WPT/68/20229/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

GEETA DEVI AGRAWAL vs UNION OF INDIA

WPT/55/20229/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

SHREE SHIVAM ATTIRES PVT. LTD. vs UNION OF INDIA

WPT/53/20229/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

SHREE SHIVAM ATTIRES PVT. LTD. vs UNION OF INDIA

WPT/52/20229/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

MAKHAN LAL AGRAWAL vs UNION OF INDIA

WPT/48/20229/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

SARASWATI AGRAWAL vs UNION OF INDIA

WPT/43/20229/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

KAVITA AGRAWAL vs UNION OF INDIA

WPT/42/20229/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/s AVANI INDUSTRIAL MACHINERIES PVT. LTD., vs UNION OF INDIA

WPT/246/20219/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT