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ITAT Chhattisgarh Bench

638 judgments

M/S SIDDHI AGRO PRODUCTS PVT. LTD. vs UNION OF INDIA

WPT/243/20219/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S VIGHNESHWAR ISPAT PRIVATE LIMITED vs UNION OF INDIA

WPT/241/20219/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

RAJKUMAR CHOPDA vs UNION OF INDIA

WPT/209/20219/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

RASHMI SPONGE IRON AND POWER INDUSTRIES PRIVATE LIMITED vs UNION OF INDIA

WPT/153/20219/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

MANOJ KUMAR AGRAWAL vs UNION OF INDIA

WPT/152/20219/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

G.P. AGROTECH PRIVATE LIMITED vs UNION OF INDIA

WPT/120/20229/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

SMT. SHOBHA THAKUR vs UNION OF INDIA

WPT/108/20229/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S SHANOVI INFRASTRUCTURE PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX

WPT/106/20229/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

G.P. AGROTECH PRIVATE LIMITED vs UNION OF INDIA

WPT/100/20229/5/2022

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S SHARDA SHREE AGRICULTURE vs ASSISTANT COMMISSIONER OF INCOME TAX

WPT/104/20229/5/2022

NITIN SANKHLA vs ASSISTANT COMMISSIONER OF INCOME TAX

WPT/85/20223/4/2022

SMT. VIDHYA NAGDEO vs JOINT COMMISSIONER OF INCOME TAX

WPT/37/202231/3/2022

HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

JUGAL KISHORE PALIWAL vs JOINT COMMISSIONER OF INCOM TAX

WPT/28/202231/3/2022

HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

M/s SARASWATI AGRO INDUSTRIES vs JOINT COMMISSIONER OF INCOME TAX

WPT/31/202231/3/2022

M/S SATYA VIDYA REAL ESTATE PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX

WPT/87/202229/3/2022

M/S SATYA VIDYA REAL ESTATE PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX

WPT/86/202229/3/2022

SMT. VIJAYA DEVI DESHLAHRA vs PRINCIPAL COMMISSIONER OF INCOME TAX- 2

WPT/253/202128/3/2022

M/s. Satguru Infra Projects vs Assistant Commissioner of Incom Tax

WPT/38/202224/3/2022

M/s KAY PAN SUGANDH PVT. LTD., vs DIRECTOR GENERAL OF GST INTELLIGENCE,

WPT/10/202223/3/2022

HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

M/S SOUTHERN ISPAT AND ENERGY LIMITED vs UNION OF INDIA

WPT/169/202116/3/2022

HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU