← All Benches
ITAT Chhattisgarh Bench
638 judgments
SAMARPAN SEVA SAMITI SAMARTH DESH SAMARDH DESH vs GOVERNMENT OF INDIA
WPT/142/20215/12/2021
HON'BLE SHRI JUSTICE SANJAY AGRAWAL
KALINDI INFRASTRUCTURE PRIVATE LIMITED vs PRINCIPAL COMMISSIONER OF INCOME TAX
WPT/189/202119/9/2021
SANJAY AGRAWAL vs PRINCIPAL COMMISSIONER OF INCOME TAX
WPT/188/202119/9/2021
SHREE JAGANNATH RICE MILL PVT. LTD. vs PRINCIPAL COMMISSIONER
WPT/182/202114/9/2021
HON'BLE SHRI JUSTICE GOUTAM BHADURI
SHRI LABTUND INFRASTRUCTURE PVT. LTD. vs PRINCIPAL COMMISSIONER OF INCOME TAX RAIPUR 2
WPT/180/202114/9/2021
PAWAN KUMAR JHAWAR vs UNION OF INDIA
WPT/164/20211/9/2021
HON'BLE SHRI JUSTICE GOUTAM BHADURI
M. V. INDUSTRIES PRIVATE LIMITED vs UNION OF INDIA
WPT/163/20211/9/2021
HON'BLE SHRI JUSTICE GOUTAM BHADURI
PRASHANT SHARMA vs UNION OF INDIA
WPT/160/202131/8/2021
HON'BLE SHRI JUSTICE GOUTAM BHADURI
DIPTENDRA KUMAR PURIA vs THE UNION OF INDIA
WPT/143/202130/8/2021
HON'BLE SHRI JUSTICE GOUTAM BHADURI
SUBHASH AGRAWAL vs UNION OF INDIA
WPT/123/202130/8/2021
HON'BLE SHRI JUSTICE GOUTAM BHADURI
POONAM CHAND AGRAWAL vs UNION OF INDIA
WPT/115/202130/8/2021
HON'BLE SHRI JUSTICE GOUTAM BHADURI
PALAK KHATUJA vs UNION OF INDIA
WPT/149/202122/8/2021
HON'BLE SHRI JUSTICE GOUTAM BHADURI
BHARTI KHATUJA vs UNION OF INDIA
WPT/148/202122/8/2021
HON'BLE SHRI JUSTICE GOUTAM BHADURI
THE ASSISTANT COMMISSIONER OF INCOME TAX vs M/S CHHATTISGARH MINERAL DEVELOPMENT CORPORATION LIMITED
TAXC/35/201912/2/2020
ASSISTANT COMMISSIONER OF INCOME TAX 3 (1) vs CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION LTD.
TAXC/74/201912/2/2020
DY. COMMISSIONER OF INCOME TAX vs M/S. ASHOK VIHAR
TAXC/100/20194/2/2020
DEPUTY COMMISSIONER OF INCOME TAX -2(1) vs M/S AARTI INFRASTRUCTURE AND BUILDCON LTD.
TAXC/73/201920/1/2020
THE COMMISSIONER OF INCOME TAX RAIPUR vs MANILAL DAYALJI AND COMPANY
TAXC/65/201919/1/2020
ASHOK KUMAR KOTHARI AND SONS vs THE PRINCIPAL COMMISSIONER OF INCOME TAX
WPT/16/202016/1/2020
Lalit Kumar Kothari vs The Principal Commissioner of Income Tax
WPT/19/202016/1/2020