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ITAT Chhattisgarh Bench
638 judgments
VIPUL KOTHARI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX
WPT/23/202016/1/2020
ANITA KOTHARI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX
WPT/22/202016/1/2020
Lalit Kumar Kothari and Sons vs The Principal Commissioner of Income Tax
WPT/17/202016/1/2020
Vivek Kumar Kothari vs The Principal Commissioner of Income Tax
WPT/14/202015/1/2020
Vipul Kothari vs The Principal Commissioner of Income Tax
WPT/10/202015/1/2020
SANDHYA KOTHARI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX
WPT/12/202015/1/2020
ASSISTANT COMMISSIONER OF INCOME CIRCLE-1 vs M/S SOUTH EASTERN COALFIELDS LIMITED
TAXC/91/20199/1/2020
HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU
ADDITIONAL COMMISSIONER OF INCOME (ASSESSMENT) SPECIAL RANGE, vs M/s SOUTH EASTERN COAL FIELDS LIMITED,
TAXC/88/20199/1/2020
HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S SOUTH EASTERN COALFIELDS LIMITED
TAXC/94/20199/1/2020
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S SOUTH EASTERN COALFIELDS LIMITED
TAXC/86/20199/1/2020
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S SOUTH EASTERN COALFIELDS LIMITED
TAXC/97/20199/1/2020
ASSISTANT COMMISSIONER OF INCOME TAX, vs M/s SOUTH EASTERN COAL FIELDS LIMITED,
TAXC/99/20199/1/2020
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S SOUTH EASTERN COALFIELDS LIMITED
TAXC/93/20199/1/2020
PANI BAI KOTHARI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX
WPT/157/20196/1/2020
ANITA KOTHARI vs The Principal Commissioner of Income Tax
WPT/155/20196/1/2020
Sanjay Agrawal A Partnership Firm vs ADDITIONAL COMMISSIONE OF INCOME TAX
WPT/143/201919/12/2019
SANJAY AGRAWAL vs PRINCIPAL COMMISSIONER OF INCOME TAX 1
WPT/139/201919/12/2019
SANJAY AGRAWAL vs ADDITIONAL COMMISSIONER OF INCOME TAX
WPT/141/201919/12/2019
KAMLESH KUMAR JHABAK vs COMMISSIONER OF INCOME TAX RAIPUR
WPT/153/201916/12/2019
RAMESH KUMAR JAIN vs COMMISSIONER OF INCOME TAX RAIPUR
WPT/137/201910/12/2019