← All Benches
ITAT Chhattisgarh Bench
638 judgments
SURESH KUMAR AGARWAL vs DY. / ASSISTANT COMMMISSIONER OF INCOME TAX
WPT/135/20194/12/2019
DEPUTY COMMISSIONER OF INCOME TAX vs R K TRANSPORT AND CONSTRUCTIONS PRIVATED LIMITED,
TAXC/60/20198/9/2019
ASSISTANT COMMISSIONER OF INCOME TAX -1(2) vs M/S RADIUS CORPORATION LTD.
TAXC/52/20198/9/2019
DEPUTY COMMISSIONER OF INCOME TAX 2(1) vs ABHISHEK ATLANI
TAXC/53/20198/9/2019
DEPUTY COMMISSIONER OF INCOME TAX -1(2) vs M/S HIRA FERRO ALLOYS LTD.
TAXC/70/20198/9/2019
Deputy Commissioner of Income Tax vs M/s. R. R. Energy Ltd.
TAXC/38/20198/9/2019
Deputy Commissioner of Income Tax vs M/s R. R. Engergy Ltd.,
TAXC/37/20198/9/2019
DEPUTY COMMISSIONER OF INCOME TAX 2 (1) vs TARAL MODI
TAXC/54/20198/9/2019
Deputy Commissioner of Income Tax vs M/s R. R. Energy Ltd.
TAXC/40/20198/9/2019
DEPUTY COMMISSIONER OF INCOME TAX-1,(1) vs M/S ARUN TRADE COMBINES
TAXC/62/20198/9/2019
Deputy Commissioner of Income Tax vs M/s. R. R. Energy Ltd.
TAXC/39/20198/9/2019
DEPUTY COMMISSIONER OF INCOME TAX -1 vs M/S RAVI SHREE NARAYAN TRANSPORT
TAXC/75/20198/9/2019
DEPUTY COMMISSIONER OF INCOME TAX, vs A B S STEELS PVT. LTD
TAXC/46/20198/9/2019
DEPUTY COMMISSIONER OF INCOME TAX vs R K TRANSPORT AND CONSTRUCTIONS PVT. LTD.
TAXC/67/20198/9/2019
DEPUTY COMMISSIONER OF INCOME TAX1(2), vs RISHABH INFRASTRUCTURE PVT. LTD.
TAXC/63/20198/9/2019
ASSISTANT COMMISSIONER OF INCOME TAX -1(2) vs M/S RADIUS CORPORATION LTD
TAXC/64/20198/9/2019
Income Tax Officer 21 Raipur Chhattisgarh vs M/s V.N. Agrawal H U F
TAXC/65/20163/9/2019
HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU
Income Tax Office, Ward-2, vs Fateh Chand Gouniyal
TAXC/28/20153/9/2019
HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU
Income Tax Range 2 I Raipur Chhattisgarh vs M/s S. N. Agrawal
TAXC/61/20163/9/2019
COMMR OF INCOME TAX,JABALPUR vs M/S KRISHNA OIL EXTECTION
ITR/98/199529/8/2019
HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU
