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ITAT Chhattisgarh Bench

638 judgments

KRISHNA OIL EXTRACTION LTD. RAIPUR vs COMMISSIONER OF IT. JABALPUR

ITR/5/199629/8/2019

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

COMMISSIONER OF INCOME TAX vs M/S KRISHNA OIL EXTRACTION LTD.

ITR/64/199629/8/2019

M/S PRECISION ENGINEERING vs ASSISTANT COMMISSIONER OF INCOME TAX

WA/336/201928/7/2019

DEPUTY COMMISSIONER OF INCOME TAX 1(1), vs M/S GANPATI MOTORS

TAXC/29/201924/7/2019

M/s J. K. Transport Co Malviya Nagar vs Commissioner Of Income Tax Central Revenue

TAXC/12/201523/7/2019

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

M/s J. K. Transport Co Malviya Nagar vs Commissioner Of Income Tax Central Revenue

TAXC/10/201523/7/2019

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

M/s J. K. Transport Co Malviya Nagar vs Commissioner Of Income Tax Central Revenue

TAXC/11/201523/7/2019

M/S SYSTEM INDIA CASTINGS vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-2

CRMP/2075/201825/6/2019

DEPUTY COMMISSIONER OF INCOME TAX 1(1) , vs LATE SHRI VIJAY PAL SINGH

TAXC/97/201824/6/2019

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

ASSISTANT COMMISSIONER OF INCOME TAX vs M/S RADIUS CORPORATION LTD.

TAXC/96/201824/6/2019

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE vs R.K. TRANSPORT AND CONSTRUCTIONS PVT. LIMITED

TAXC/92/201824/6/2019

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

DEPUTY COMMISSIONER OF INCOME TAX 2(1), vs M/s AARTI INFRASTRUCTURE AND BUILDCON LTD.,

TAXC/90/201824/6/2019

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

DEPUTY COMMISSIONER OF INCOME TAX, vs ABS STEELS PVT. LTD. 46 C CENTRE,

TAXC/88/201824/6/2019

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

DEPUTY COMMISSIONER OF INCOME TAX 1 (2) vs M/S HIRA FERRO ALLOYS LTD.

TAXC/86/201824/6/2019

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

DEPUTY COMMISSIONER OF INCOME TAX 1 (1), vs JINDAL POWER LIMITED,

TAXC/85/201824/6/2019

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

DEPUTY COMMISSIONER OF INCOME TAX 2 (1), vs M/S AARTI SPONGE AND POWER LTD.

TAXC/84/201824/6/2019

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE- 2 (1) vs SHRI PRAVEEN SALUJA

TAXC/83/201824/6/2019

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

DEPUTY COMMISSIONER OF INCOME TAX-(2), AAYKAR BHAWAN, vs M/S GODAWARI POWER AND ISPAT LIMTITED,

TAXC/82/201824/6/2019

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE vs R.K. TRANSPORT AND CONSTRUCTIONS PVT. LIMITED

TAXC/78/201824/6/2019

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

DEPUTY COMMISSIONER OF INCOME TAX vs M/S R.R. ENERGY LTD.

TAXC/74/201824/6/2019

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL