ITAT Chhattisgarh Bench

DEPUTY COMMISSIONER OF INCOME TAX vs M/S R.R. ENERGY LTD.

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE vs M/S R.R. ENERGY LTD.

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE vs M/S R.R. ENERGY LTD.

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE vs R.K. TRANSPORT AND CONSTRUCTIONS PVT. LIMITED

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

THE DEPUTY COMMISSIONER OF INCOME TAX 1(1) vs LNS INDUSTRIES LTD.

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

DEPUTY COMMISSIONER OF INCOME TAX 2 (1) , vs MARUTI CLEAN COAL AND POWR LTD.,

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

DEPUTY COMMISSIONER OF INCOME TAX 1(2), vs M/S RCP INFRATECH PVT. LTD.,

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, vs R.K. TRANSPORT AND CONSTRUCTIONS PVT. LIMITED,

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION) vs ALL INDIA SOCIETY FOR ELECTRONICS AND COMPUTER TECHNOLOGY,

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

ASSISTANT COMMISSIONER OF INCOME TAX- 1 (2) , vs M/S RADIUS CORPORATION LTD.,

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE vs R.K. TRANSPORT AND CONSTRUCTIONS PVT. LIMITED

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE vs M/S R.R. ENERGY LTD.

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

Income Tax Officer -1 vs Smt. Kamala Ojha

INCOME TAX OFFICER vs M/S ANJANI ASSOCIATES

ASSISTANT COMMISSIONER OF INCOME TAX1 (1) vs M/S ATHARVA INFRASTRUCTURE

DEPUTY COMMISSIONER OF INCOME TAX 2 (1), vs SHRI CHHAGANLAL MUNDRA, C - 8,

DEPUTY COMMISSIONER OF INCOME TAX RAIPUR, vs SHRI MADAN LAL LODHA

AKSHAT AGRAWAL vs UNION OF INDIA

HON'BLE SHRI JUSTICE GOUTAM BHADURI

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE - 2(1), vs SHRI PRAVEEN SALUJA,

DEPUTY COMMISSIONER OF INCOME TAX vs SHRI KETAN MOOLCHAND SHAH