← All Benches
ITAT Chhattisgarh Bench
638 judgments
DEPUTY COMMISSIONER OF INCOME TAX vs SHRI KETAN MOOLCHAN SHAH
TAXC/62/20189/5/2019
DEPUTY COMMISSIONER OF INCOME TAX1 (1) vs SHILESH A SHAH 68/8
TAXC/64/201830/4/2019
INCOME TAX OFFICER-2 (1) vs K. RAVINDRANATHAN NAIR
TAXC/99/201830/4/2019
ASSISTANT COMMISSIONER OF INCOME TAX-1 (1) vs SHRI JAVED ALI PRADHAN
TAXC/77/201830/4/2019
DEPUTY COMMISSIONER OF INCOME TAX vs BHOJRAJ LAL CHAND NAWANI
TAXC/11/201930/4/2019
THE DEPUTY COMMISSIONER OF INCOME TAX 1 vs SMT. SUNITA SARAOGI
TAXC/137/201830/4/2019
THE DEPUTY COMMISSIONER OF INCOME TAX 1 (1) vs SMT. BABITA SARAOGI
TAXC/142/201830/4/2019
ASSISTANT COMMISSIONER OF INCOME TAX-1 (1) vs SHRI JAVED ALI PRADHAN
TAXC/69/201830/4/2019
ASSISTANT COMMISSIONER OF INCOME TAX-1 (1) vs SHRI JAVED ALI PRADHAN
TAXC/95/201830/4/2019
THE DEPUTY COMMISSIONER OF INCOME TAX 1(1), vs SHRI MANOJ SARAOGI
TAXC/144/201830/4/2019
THE INCOME TAX OFFICER vs SMT. SARLA GUPTA
TAXC/148/201830/4/2019
ASSISTANT COMMISSIONER OF INCOME TAX-1 (1) vs SHRI JAVED ALI PRADHAN
TAXC/58/201830/4/2019
ASSISTANT COMMISSIONER OF INCOME TAX-1 (1) vs SHRI JAVED ALI PRADHAN
TAXC/72/201830/4/2019
THE DEPUTY COMMISSIONER OF INCOME TAX 1(1) vs SHRI RAJESH SARAOGI AND SONS (HUF)
TAXC/141/201830/4/2019
THE INCOME TAX OFFICER vs SMT. SARLA GUPTA
TAXC/147/201830/4/2019
THE INCOME TAX OFFICER vs SMT. SARLA GUPTA
TAXC/146/201830/4/2019
ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-II, vs SHRI GANESH PRASAD KHETAN
TAXC/13/201930/4/2019
ASSISTANT COMMISSIONER OF INCOME TAX-1 (1), vs SHRI JAVED ALI PRADHAN
TAXC/103/201830/4/2019
ADDITIONAL COMMISSIONER OF INCOME TAX vs SHRI GANESH PRASAD KHETAN
TAXC/14/201930/4/2019
INCOME TAX OFFICER, WARD- 1 (1), RAIPUR (C.G.) vs CMDC ICPL COAL LTD
TAXC/18/201930/4/2019
