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ITAT Chhattisgarh Bench

638 judgments

THE DEPUTY COMMISSIONER OF INCOME TAX 1 vs SHRI RAJESH KUMAR SARAOGI

TAXC/136/201830/4/2019

INCOME TAX OFFICER WARD-1 (3) vs SHRI KEDAR AGARWAL

TAXC/71/201830/4/2019

DEPUTY COMMISSIONER OF INCOME TAX 1(1) vs SHILESH A SHAH

TAXC/65/201830/4/2019

THE DEPUTY COMMISSIONER OF INCOME TAX vs SHRI MANOJ SARAOGI AND SONS (HUF)

TAXC/139/201830/4/2019

THE DEPUTY COMMISSIONER OF INCOME TAX 1(1), vs RAKESH SARAOGI AND SONS (HUF)

TAXC/138/201830/4/2019

DEPUTY COMMISSIONER OF INCOME TAX 1(2) AAYKAR BHAWAN, vs HIRA INDUSTRIES LTD. 557A,

TAXC/94/201830/4/2019

ASSISTANT COMMISSIONER OF INCOME TAX, vs VIJAY TRANSMISSION PVT. LTD.

TAXC/87/201830/4/2019

ASSISTANT COMMISSIONER OF INCOME TAX-1 (1) vs SHRI JAVED ALI PRADHAN

TAXC/59/201830/4/2019

M/S SARDA ENERGY AND MINERALS LIMITED vs COMMISSIONER, INCOME TAX, INCOME TAX OFFICE

WPT/233/20184/12/2018

Deputy Commissioner Of Incom Tax vs M/s Rose Merchants Pvt. Ltd. Vandana Building

TAXC/153/201715/11/2018

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Deputy Commissioner Of Incom Tax vs M/s Pushpak Merchants Pvt. Ltd. Vandana Building

TAXC/148/201715/11/2018

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Deputy Commissioner Of Income Tax 11 vs M/s Godavari Tie Up Pvt. Ltd.

TAXC/151/201715/11/2018

RAIGARH ISPAT AND POWER PVT. LTD. vs PRINCIPAL COMMISSIONER OF INCOME TAX

WPT/91/201813/5/2018

SCAN ISPATS LIMITED vs PRINCIPAL COMMISSIONER OF INCOME TAX

WPT/88/20187/5/2018

STATE BAR COUNCIL OF CHHATTISGARH vs COMMISSIONER OF INCOME TAX and ORS.

WPT/6095/200725/4/2018

HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

STATE BAR COUNCIL OF CHHATTISGARH vs COMMISSIONER OF INCOME TAX and ORS.

WPT/217/200925/4/2018

HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

STATE BAR COUNCIL OF CHHATTISGARH vs ASSISTANT COMM. OF INCOME TAX and ORS.

WPT/167/200925/4/2018

M/S SUNITA FINLEASE LTD. vs COMMISSIONER OF INCOME TAX and ORS.

WPT/7345/201124/4/2018

MAHAMAYA FOODS vs COMMISSIONER OF INCOME TAX, RAIPUR

WPT/64/201819/4/2018

Deuputy Commissioner Of Income Tax, 12 Raipur vs Rcp Infratech Pvt. Ltd.

TAXC/154/20177/2/2018