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ITAT Chhattisgarh Bench

638 judgments

Assistant Commissioner Of Income Tax - 1 1 Raipur c.g. vs Shri B.L. Agrawal

TAXC/104/20178/1/2025

DEEPESH JAIN vs UNION OF INDIA

WPT/35/202118/12/2024

HON'BLE SHRI JUSTICE ARVIND KUMAR VERMA

NEELAM MANDHANI vs UNION OF INDIA

WPT/211/202410/12/2024

HON'BLE SHRI JUSTICE ARVIND KUMAR VERMA

Income Tax Officer vs M/s. Anjani Associates

TAXC/47/20198/12/2024

THE DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) vs M/S DEVI IRON AND POWER PVT. LTD.

TAXC/11/20228/12/2024

The Deputy Commissioner of Income Tax 1(1) vs LNS Industries Ltd.

TAXC/41/20198/12/2024

THE DEPUTY COMMISSIONER OF INCOME TAX vs MAHAVIR ASHOK ENTERPRISES PVT. LTD.

TAXC/34/20233/12/2024

HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SHRI JUSTICE RADHAKISHAN AGRAWAL

THE DEPUTY COMMISSIONER OF INCOME TAX vs MAHAVIR ASHOK ENTERPRISES PVT. LTD.

TAXC/53/20233/12/2024

DR. ALLAUDDIN FARISHTA vs COMMISSIONER OF INCOME TAX (APPEALS)

WPT/206/20241/12/2024

HARSHIT SINGHANIA BUILDCON vs UNION OF INDIA

WPT/205/202427/11/2024

HON'BLE SHRI JUSTICE ARVIND KUMAR VERMA

COMMISSIONER OF INCOME TAX (EXEMPTION) vs DIGNITY EDUCATION SOCIETY

TAXC/87/202227/11/2024

SANATAN BUDEG vs ASSISTANT COMMISSIONER OF INCOME TAX (BENAMI PROHIBITION)

WA/769/202425/11/2024

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

DCIT CIRCLE 3(1), CR BUILDING , CIVIL LINE vs BHILAI JAYPEE CEMENT LTD.,

TAXC/169/202425/11/2024

THE COMMISSIONER OF INCOME TAX vs SHRI SADHUMARGI SHANTKRANTI JAIN

TAXC/191/202424/11/2024

GRAND MOTORS vs ITO WARD 2(1)

TAXC/207/202424/11/2024

COMMISSIONER OF INCOME TAX (EXEMPTION) vs PRAGATISHEEL CHHATTISGARH SATNAMI SAMAJ

TAXC/75/202320/11/2024

THE ASSISTANT COMMISSIONER OF INCOME TAX vs M/S ABHISHEK STEEL INDUSTRIES LTD.

TAXC/77/202318/11/2024

PRINCIPAL COMMISSIONER OF INCOME TAX vs HIMANSHU GOYAL, NAWAGAON ROAD

TAXC/96/202418/11/2024

THE ASSISTANT / DEPUTY COMMISSIONER OF INCOME TAX vs SHRI KUNJ BIHARI AGRAWAL

TAXC/173/202418/11/2024

THE PR. COMMISSIONER OF INCOME TAX vs M/S G.T. HOMES RANI AVANTI BAI CHOUK LODIPARA

TAXC/160/20235/11/2024