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ITAT Chhattisgarh Bench
638 judgments
MAA HARSIDDHI INFRA DEVELOPERS PRIVATE LIMITED vs THE ASSISTANT COMMISSIONER OF INCIME TAX
TAXC/152/202515/4/2026
BHILAI KARMCHARI ADARSH SAKH SAHKARI SAMITI MARYADIT vs THE PRINCIPAL COMMISSIONER OF INCOME TAX - RAIPUR 1
WPT/143/20249/4/2026
HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY
COLLECTOR MINING vs THE DEPUTY COMMISSIONER OF INCOME TAX (TDS)
TAXC/111/202520/8/2025
ASSISTANT COMMISSIONER OF INCOME TAX vs VARDA PROJECTS (INDIA) PVT. LTD.
TAXC/68/20253/7/2025
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S SOUTH EASTERN COALFIELDS LIMITED
TAXC/8/20203/7/2025
DEPUTY COMMISSIONER OF INCOME TAX vs AGRAWAL GLOBAL INFRATECH PVT. LTD.
TAXC/122/20253/7/2025
M/S HIDAYATULLAH NATIONAL LAW UNIVERSITY, RAIPUR vs NATIONAL FACELESS ASSESSMENT CENTRE
WPT/180/202417/2/2025
HON'BLE SHRI JUSTICE ARVIND KUMAR VERMA
M/S HIDAYATULLAH NATIONAL LAW UNIVERSITY, RAIPUR, vs NATIONAL FACELESS ASSESSMENT CENTER,
WPT/178/202417/2/2025
HON'BLE SHRI JUSTICE ARVIND KUMAR VERMA
THE DEPUTY COMMISSIONER OF INCOME TAX, 1 (1), vs M/S SHREE ARIHANT TRADELINKS INDIA PVT. LTD.
TAXC/58/202317/2/2025
M/S HIDAYATULLAH NATIONAL LAW UNIVERSITY , RAIPUR vs NATIONAL FACELESS ASSESSMENT CENTRE
WPT/181/202417/2/2025
THE MALANKARA ORTHODOX SYRIAN CHURCH vs MUNICIPAL CORPORATION BHILAI
WPT/30/202516/2/2025
HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI
RAMRAJA MINERALS AND CONSTRUCTION PVT. LTD., vs UNION OF INDIA
WPT/14/202513/2/2025
HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI
VIDYA SHANKAR JAISWAL vs THE INCOME TAX OFFICER
TAXC/89/202411/2/2025
DR. PRADEEP SIHARE vs INCOME TAX OFFICER and ANR.
WPT/7129/20089/2/2025
INCOME TAX OFFICER vs CAPITAL BUILCON PVT. LTD.
TAXC/232/20249/2/2025
INCOME TAX OFFICER-WARD 1(2) vs M/S CHHATTISGARH SAHAKARI SAKH SAMITI MARYADIT
TAXC/134/20249/2/2025
THE PR. COMMISSIONER OF INCOME TAX vs SHIVALI UDYOG (I) PRIVATE LIMITED
TAXC/197/20239/2/2025
THE DEPUTY COMMISSIONER OF INCOME TAX-1(1) vs M/S RAIGARH FOODS AND HOTAL BUSINESS PVT. LTD. 1
TAXC/11/20259/2/2025
GOLCHHA PROMOTERS DEVELOPERS AND BUILDERS PVT. LTD. vs UNION OF INDIA
WPT/15/202530/1/2025
HON'BLE SHRI JUSTICE NARESH KUMAR CHANDRAVANSHI
THE INCOME TAX OFFICER vs PADMA DHURWAY
TAXC/150/202420/1/2025