← All Benches

ITAT Chhattisgarh Bench

638 judgments

GURVINDERJEET SINGH OBEROI vs PRINCIPAL COMMISSIONER OF INCOME-TAX, RAIPUR-1

WPT/205/202323/6/2026

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

GURVINDERJEET SINGH OBEROI vs PRINCIPAL COMMISSIONER OF INCOME-TAX, RAIPUR-1

WPT/206/202323/6/2026

DEPUTY COMMISSIONER OF INCEME TAX vs GODAWARI POWER AND ISPAT LTD.

TAXC/168/202322/6/2026

GULAB CHAND RAIKA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-RAIPUR -2,

WPT/13/202518/6/2026

KAILASH AGRAWAL vs PRINCIPAL COMMISSIONER OF INCOME TAX

WPT/35/201817/6/2026

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE -1(1) vs SILVERLEAF INFRASTRUCTURE PVT. LTD.

TAXC/127/202515/6/2026

DEPUTY COMMISSIONER INCOME TAX OFFICER 1(1) vs M/S SHANNO BUSINESS INDIA PVT. LTD.

TAXC/25/202513/5/2026

RAS BUILDCON PRIVATE LIMITED vs PRINCIPAL COMMISSIONER OF INCOME TAX RAIPUR - 1

WPT/154/20217/5/2026

SATISH KUMAR AGRAWAL vs UNION OF INDIA

WPT/97/202324/4/2026

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

M/S SHARDA SHREE AGRICULTURE vs ASSISTANT COMMISSIONER OF INCOME-TAX

WPT/67/202324/4/2026

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

M/S ADPL ESTATES PRIVATE LIMITED, vs UNION OF INDIA

WPT/124/202324/4/2026

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

SHRI BAJRANG POWER AND ISPAT LIMITED, vs UNION OF INDIA

WPT/103/202324/4/2026

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

SHRI BAJRANG POWER AND ISPAT LIMITED vs UNION OF INDIA

WPT/102/202324/4/2026

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

ANIL KUMAR AGRAWAL vs INCOME TAX OFFICER,

WPT/71/202324/4/2026

M/S SUDHA RICE PROCESSING PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME-TAX

WPT/82/202324/4/2026

EARTHMET RESOURCES PRIVATE LIMITED, vs UNION OF INDIA

WPT/73/202423/4/2026

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

M/S SHARDA LOGISTICS vs ADDITIONAL/JOINT/DEPUTY/ASSISSTA NT COMMISSIONER OF INCOME TAX

WPT/191/202123/4/2026

SUNIL SPONGE PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX

WPT/99/202121/4/2026

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Rahul Gupta vs INCOME TAX DEPARTMENT

WA/237/202615/4/2026

M/S VARSHA CONSTRUCTION vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE - 1(1)

TAXC/133/202515/4/2026