ITAT Chhattisgarh Bench

M/S PRAHLAD RAI AGRAWAL vs UNION OF INDIA

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

S.N. AGRAWAL vs UNION OF INDIA

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

J. N. AGRAWAL vs UNION OF INDIA

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

AJAY CHOUHAN vs UNION OF INDIA

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

CHOUHAN HOUSING COMPANY vs UNION OF INDIA

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

RAS BUILDCON PRIVATE LIMITED vs PRINCIPAL COMMISSIONER OF INCOME TAX RAIPUR - 1

BEC INFRA PRIVATE LIMITED vs UNION OF INDIA

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

M/S. MECTECH A PROPRIETARY FIRM vs THE DIRECTOR OF INCOME TAX ( INVESTIGATION) CHHATTISGARH

SATYANARAYAN NATHULAL vs UNION OF INDIA

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

MADHYA PRADESH JESUITS vs STATE OF CHHATTISGARH

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

MR. BALRAM SINGH JADAUN vs INCOME TAX OFFICER

BAGREE ENTERPRISE vs COMMISSIONER OF INCOME TAX (APPEALS)

BARBRIK PROJECT LIMITED vs UNION OF INDIA

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

RATNAKAR RAO vs UNION OF INDIA

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

SHREE JAGANNATH RICE MILL PRIVATE LIMITED, vs UNION OF INDIA

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

UNION OF INDIA vs ADDITIONAL BENCH IT SETTLEMENT COMMISSION, KOLKATTA

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

SHIVAM HI-TECH STEELS PRIVATE LIMITED vs UNION OF INDIA

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

SATISH THOURANI vs UNION OF INDIA

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

SHRI AMOLAK SINGH BHATIA vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)

SARDA ENERGY AND MINERALS LIMITED vs INCOME TAX OFFICER (TDS)