← All Benches
ITAT Chennai Bench
24,513 judgments
KALIAPPAN SATSHATHIPATHI,DHARMAPURI vs CIT(A), SALEM
ITA 1605/CHNY/2026[2016-17]Status: Disposed1/6/2026AY 2016-17
FT B KANAI PANCHAYAT UNION TEACHERS COOP THRIFT & CREDIT SOCIETY,VILLUPURAM vs INCOME TAX OFFICER, VILLUPURAM
ITA 1577/CHNY/2026[2019-2020]Status: Disposed1/6/2026AY 2019-2020
GOKUL PRASAD,KALLAKURICHI vs ITO, WARD-I,, VILLUPURAM
ITA 1343/CHNY/2026[2023-24]Status: Disposed1/6/2026AY 2023-24
S1911 A.N.PUDUR PACCS,SALEM vs ITO, WARD-1(6), SALEM
ITA 1341/CHNY/2026[2018-19]Status: Disposed1/6/2026AY 2018-19
A KONDALAMPATTY PACCS LTD.,SALEM vs ITO, WARD-1(1), SALEM
ITA 1340/CHNY/2026[2018-19]Status: Disposed1/6/2026AY 2018-19
MAYANDI THEVAR MUNIRAJ,THENI vs INCOME TAX OFFICER, WARD 1, THENI, THENI
ITA 1332/CHNY/2026[2018-19]Status: Disposed1/6/2026AY 2018-19
SANTHOSH SUPER MARKET,CHENNAI vs ACIT, NON CORP. CIRCLE-7(1), CHENNAI
ITA 1318/CHNY/2026[2017-18]Status: Disposed1/6/2026AY 2017-18
KRISHNAKUMAR DEVARAJ,KANCHIPURAM vs ITO, WARD-1,, KANCHIPURAM
ITA 1312/CHNY/2026[2019-20]Status: Disposed1/6/2026AY 2019-20
RAJENDRA PRASAD THILAGAVATHI,KANCHIPURAM vs ITO, WARD-1,, THIRUVANNAMALAI
ITA 1306/CHNY/2026[2017-18]Status: Disposed1/6/2026AY 2017-18
V. MANGALAKSHMI,TIRUVANNAMALAI vs ITO, WARD-1,, TIRUVANNAMALAI
ITA 867/CHNY/2025[2015-16]Status: Disposed1/6/2026AY 2015-16
DOLLY KHANNA,CHENNAI vs DCIT, NCC-3(1), CHENNAI
ITA 3961/CHNY/2025[2020-21]Status: Disposed1/6/2026AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs SUNDARAM ALTERNATIVE OPP SERIES- HIGH YIELD SECURED DEBT FUND, CHENNAI
ITA 3533/CHNY/2025[2022-23]Status: Disposed1/6/2026AY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs SUNDARAM ALTERNATIVE OPP SERIES HIGH YIELD SECURED DEBT FUND, CHENNAI
ITA 3532/CHNY/2025[2020-21]Status: Disposed1/6/2026AY 2020-21
ITO, NCW 7(1), CHENNAI, CHENNAI vs NAZARETH LEARNING SERVICES, CHENNAI
ITA 3339/CHNY/2025[2013-14]Status: Disposed1/6/2026AY 2013-14
TRIDENT PROPERTIES JV,COIMBATORE vs ITO, NCW-1(1), COIMBATORE
ITA 3142/CHNY/2025[2008-09]Status: Disposed1/6/2026AY 2008-09
GRG TRUST,COIMBATORE vs DCIT, EXEMPTIONS,, COIMBATORE
ITA 3110/CHNY/2025[2015-16]Status: Disposed1/6/2026AY 2015-16
ARULMIGU VETTUDAIYAR KALIAMMAN THIRUKOVIL,SIVAGANGAI vs ITO, EXEMPTIONS WARD,, MADURAI
ITA 2677/CHNY/2025[2017-18]Status: Disposed1/6/2026AY 2017-18
NAZARETH LEARNING SERVICES,CHENNAI vs ITO, NCW-7(1), CHENNAI
ITA 2384/CHNY/2025[2017-18]Status: Disposed1/6/2026AY 2017-18
NAZARETH LEARNING SERVICES,CHENNAI vs ITO, NCW-7(1), CHENNAI
ITA 2383/CHNY/2025[2013-14]Status: Disposed1/6/2026AY 2013-14
DCIT, CHENNAI vs ZOHO CORPORATION, USA
ITA 1846/CHNY/2025[2018-19]Status: Disposed1/6/2026AY 2018-19
