← All Benches
ITAT Chennai Bench
24,513 judgments
BANANA LEAF GRILLZN BBQ,PUDUCHERRY vs INCOME TAX OFFICER, WARD 1, PUDUCHERRY, PUDUCHERRY
ITA 632/CHNY/2026[2020-21]Status: Disposed1/6/2026AY 2020-21
RAMASAMY PERIYASAMY,COIMBATORE vs ITO, WARD-2(4), TIRUPUR
ITA 627/CHNY/2026[2017-18]Status: Disposed1/6/2026AY 2017-18
MALAYALAPATTI LAMP CO-OP CREDIT SOCIETY LTD.,NAMAKKAL vs ITO, WARD-2,, NAMAKKAL
ITA 621/CHNY/2026[2017-18]Status: Disposed1/6/2026AY 2017-18
PRADEEP JEYAVELU,TIRUVALLUR vs ITO, WARD-1,, TIRUVALLUR
ITA 620/CHNY/2026[2016-17]Status: Disposed1/6/2026AY 2016-17
THOBIAS JUSTUS,KANYAKUMARI vs ITO, WARD-1,, NAGERCOIL
ITA 619/CHNY/2026[2017-18]Status: Disposed1/6/2026AY 2017-18
ARJUNAN RAMESH,KANCHIPURAM vs ITO, NCW-8(4), CHENNAI
ITA 618/CHNY/2026[2017-18]Status: Disposed1/6/2026AY 2017-18
SRI LAKSHMI PRABHA JEWELLERS,TIRUNELVELI vs DFCIT, CC-3(3), CHENNAI
ITA 203/CHNY/2026[2021-22]Status: Disposed1/6/2026AY 2021-22
SUBRAMANIAM MASILAMONI,CHENNAI vs ITO, CORP. WARD-1(3), CHENNAI
ITA 1723/CHNY/2026[2021-22]Status: Disposed1/6/2026AY 2021-22
SETHU ANBAZHAGAN,CADALORE vs INCOME TAX OFFICER , CADADLORE
ITA 1717/CHNY/2026[2012-2013]Status: Disposed1/6/2026AY 2012-2013
SIVARAM LAKSHMI,CHENNAI vs ITO, NCW-19(4),, CHENNAI
ITA 1716/CHNY/2026[2015-16]Status: Disposed1/6/2026AY 2015-16
PREETHI,KANCHIPURAM vs ITO, WARD-15(1), CHENNAI
ITA 1702/CHNY/2026[2018-19]Status: Disposed1/6/2026AY 2018-19
SREE KARPAGAMBAL INDUSTRIES,TIRUVALLUR vs INCOME TAX OFFICER 10(3) CHE, NUNGAMBAKKAM
ITA 1691/CHNY/2026[2018-2019]Status: Disposed1/6/2026AY 2018-2019
SHREE MUTHUKUMARAN SILKS,SALEM vs ITO, CIRCLE-1(1), SALEM
ITA 1633/CHNY/2026[2024-25]Status: Disposed1/6/2026AY 2024-25
SHREE MUTHUKUMARAN SILKS,SALEM vs ITO, CIRCLE-1(1), SALEM
ITA 1632/CHNY/2026[2024-25]Status: Disposed1/6/2026AY 2024-25
SHREE MUTHUKUMARAN SILKS,ELLAMPILLAI vs ITO, CIRCLE-1(1), SALEM
ITA 1631/CHNY/2026[2024-25]Status: Disposed1/6/2026AY 2024-25
SHANMUGAM VAJIRAM,CHENNAI vs INCOME-TAX OFFICER, NON-CORP WARD 10(3), CHENNAI, CHENNNAI
ITA 1627/CHNY/2026[2020-21]Status: Disposed1/6/2026AY 2020-21
MR. SIVAPRASADA RAO SIKHAKOLLI,CHENNAI vs ITO, NCW-7(3), CHENNAI
ITA 1624/CHNY/2026[2015-16]Status: Disposed1/6/2026AY 2015-16
SHREE MITHAI PVT. LTD.,CHENNAI vs DCIT, CORP.. CIRCLE-3(1), CHENNAI
ITA 1619/CHNY/2026[2020-21]Status: Disposed1/6/2026AY 2020-21
VELAMMAL,TIRUNELVELI vs ITO, WARD-3,, TIRUNELVELI
ITA 1616/CHNY/2026[2019-20]Status: Disposed1/6/2026AY 2019-20
PREMIER ENTERPRISES,PUDUCHERRY vs ACIT, CIRCLE-1, PUDUCHERRY
ITA 1613/CHNY/2026[2017-18]Status: Disposed1/6/2026AY 2017-18