← All Benches
ITAT Chennai Bench
24,523 judgments
DOLLY KHANNA,CHENNAI vs DCIT, NCC-3(1), CHENNAI
ITA 3961/CHNY/2025[2020-21]Status: Disposed1/6/2026AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs SUNDARAM ALTERNATIVE OPP SERIES- HIGH YIELD SECURED DEBT FUND, CHENNAI
ITA 3533/CHNY/2025[2022-23]Status: Disposed1/6/2026AY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs SUNDARAM ALTERNATIVE OPP SERIES HIGH YIELD SECURED DEBT FUND, CHENNAI
ITA 3532/CHNY/2025[2020-21]Status: Disposed1/6/2026AY 2020-21
ITO, NCW 7(1), CHENNAI, CHENNAI vs NAZARETH LEARNING SERVICES, CHENNAI
ITA 3339/CHNY/2025[2013-14]Status: Disposed1/6/2026AY 2013-14
TRIDENT PROPERTIES JV,COIMBATORE vs ITO, NCW-1(1), COIMBATORE
ITA 3142/CHNY/2025[2008-09]Status: Disposed1/6/2026AY 2008-09
GRG TRUST,COIMBATORE vs DCIT, EXEMPTIONS,, COIMBATORE
ITA 3110/CHNY/2025[2015-16]Status: Disposed1/6/2026AY 2015-16
ARULMIGU VETTUDAIYAR KALIAMMAN THIRUKOVIL,SIVAGANGAI vs ITO, EXEMPTIONS WARD,, MADURAI
ITA 2677/CHNY/2025[2017-18]Status: Disposed1/6/2026AY 2017-18
NAZARETH LEARNING SERVICES,CHENNAI vs ITO, NCW-7(1), CHENNAI
ITA 2384/CHNY/2025[2017-18]Status: Disposed1/6/2026AY 2017-18
NAZARETH LEARNING SERVICES,CHENNAI vs ITO, NCW-7(1), CHENNAI
ITA 2383/CHNY/2025[2013-14]Status: Disposed1/6/2026AY 2013-14
DCIT, CHENNAI vs ZOHO CORPORATION, USA
ITA 1846/CHNY/2025[2018-19]Status: Disposed1/6/2026AY 2018-19
DCIT, CHENNAI vs ZOHO CORPORATION, USA
ITA 1845/CHNY/2025[2017-18]Status: Disposed1/6/2026AY 2017-18
DCIT, CHENNAI vs ZOHO CORPORATION, USA
ITA 1844/CHNY/2025[2015-16]Status: Disposed1/6/2026AY 2015-16
DCIT, CHENNAI vs ZOHO CORPORATION, USA
ITA 1843/CHNY/2025[2014-15]Status: Disposed1/6/2026AY 2014-15
DCIT, CHENNAI vs ZOHO CORPORATION, USA
ITA 1841/CHNY/2025[2013-14]Status: Disposed1/6/2026AY 2013-14
M. BALAJI,CHENNAI vs ASSESSING OFFICER, CHENNAI
ITA 879/CHNY/2026[2016-2017]Status: Disposed29/5/2026AY 2016-2017
MARIMUTHU SATHISHKUMAR,SALEM vs ITO, WARD-1(2), SALEM
ITA 861/CHNY/2026[2012-13]Status: Disposed29/5/2026AY 2012-13
MUTHUGOUNDER MARIMUTHU,SALEM vs ITO, WARD-2(2), SALEM
ITA 860/CHNY/2026[2012-13]Status: Disposed29/5/2026AY 2012-13
PRELUDESYS INDIA PRIVATE LIMITED,KANCHIPURAM vs INCOME TAX OFFICER, CORPORATE WARD 5(2), CHENNAI
ITA 689/CHNY/2026[2022-23]Status: Disposed29/5/2026AY 2022-23
SUBBARAYA GOUNDER THAMILSELVAN,DHARMAPURI vs ITO, WARD 1 DHARMAPURI, DHARMAPURI
ITA 256/CHNY/2026[2012-13]Status: Disposed29/5/2026AY 2012-13
ACIT, NCC-10, CHENNAI vs SUN DIRECT TV PVT LTD, CHENNAI
ITA 206/CHNY/2026[2018]Status: Disposed29/5/2026
