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ITAT Chennai Bench
24,513 judgments
MATHIYAZHAGAN,TIRUVARUR vs ITO, WARD-1,, TIRUVARUR
ITA 3765/CHNY/2025[2018-19]Status: Disposed5/6/2026AY 2018-19
MATHIYAZHAGAN,THIRUVARUR vs ITO, WARD-1,, TIRUVARUR
ITA 3764/CHNY/2025[2015-16]Status: Disposed5/6/2026AY 2015-16
RM CHETTIAR JEWELLERY PRIVATE LIMITED,MADURAI vs DCIT, CENTRAL CRICLE-3(3).CHENNAI, CHENNAI
ITA 3400/CHNY/2025[2021-22]Status: Disposed5/6/2026AY 2021-22
RM APPAVU CHETTIAR JEWELLERY PIRVATE LIMITED,CHENNAI vs DCIT, CENTRAL CRICLE-3(3),CHENNAI, CHENNAI
ITA 3399/CHNY/2025[2020-21]Status: Disposed5/6/2026AY 2020-21
RM APPAVU CHETTIAR JEWELLERY PRIVATE LIMITED,MADURAI vs DCIT, CENTRAL CIRCLE-3(3), CHENNAI, CHENNAI
ITA 3398/CHNY/2025[2019-20]Status: Disposed5/6/2026AY 2019-20
RM APPAVU CHETTIAR JEWELLERY PIRVATE LIMITED,MADURAI vs DCIT, CENTRAL CRICLE-3(3), CHENNAI, CHENNAI
ITA 3397/CHNY/2025[2018-19]Status: Disposed5/6/2026AY 2018-19
RM APPAVU CHETTIAR JEWELLERY PIRVATE LIMITED,MADURAI vs DCIT, CENTRAL CIRCLE-3(3), CHENNAI, CHENNAI
ITA 3396/CHNY/2025[2017-18]Status: Disposed5/6/2026AY 2017-18
MU SAMPATH RAJA,ANTHIYUR vs COMMISSIONER OF INCOME-TAX (APPEALS), ERODE
ITA 3161/CHNY/2025[2019-2020]Status: Disposed5/6/2026AY 2019-2020
INDOMAL JEWELLERY,CUDDALORE vs ITO, CC-3(4), CHENNAI
ITA 2952/CHNY/2025[2021-22]Status: Disposed5/6/2026AY 2021-22
INDOMAL JEWELLERY,CUDDALORE vs ITO, CC-3(4), CHENNAI
ITA 2951/CHNY/2025[2020-21]Status: Disposed5/6/2026AY 2020-21
INDOMAL JEWELLERY,CUDDALORE vs ITO, CC-3(4), CHENNAI
ITA 2950/CHNY/2025[2019-20]Status: Disposed5/6/2026AY 2019-20
INDOMAL JEWELLERY ,CUDDALORE vs ITO, CC-3(4), CHENNAI
ITA 2949/CHNY/2025[2018-19]Status: Disposed5/6/2026AY 2018-19
INDOMAL JEWELLERY,CUDDALORE vs ITO, CENTRAL CIRCLE-(4), CHENNAI
ITA 2948/CHNY/2025[2017-18]Status: Disposed5/6/2026AY 2017-18
PRERNA VINAY ASRANI,CHENNAI vs ITO, NCW-3(1), CHENNAI
ITA 2296/CHNY/2025[2017-18]Status: Disposed5/6/2026AY 2017-18
RATHINAM VISWANATHAN,TRICHY vs DCIT, TRICHY, TRICHY
ITA 2125/CHNY/2025[2018-19]Status: Disposed5/6/2026AY 2018-19
SARAH AGENCIES PVT. LTD.,CHENNAI vs ITO, CORP. WARD-6(1), CHENNAI
ITA 1414/CHNY/2025[2016-17]Status: Disposed5/6/2026AY 2016-17
HEIDELBERG INDIA PRIVATE LIMITED,KANCHIPURAM vs THE ASSESSING OFFICER CORPORATE CIRCLE 1(1), CHENAI
ITTPA 130/CHNY/2024[2021-22]Status: Disposed4/6/2026AY 2021-22
RAJENDRAN SELVARANI,CHENNAI vs INCOME TAX OFFICER, NON-CORPORATE WARD 19(3), CHENNAI, TAMIL NADU
ITA 554/CHNY/2026[2019-20]Status: Disposed4/6/2026AY 2019-20
N RAJAMONI,NAGERCOIL vs INCOME TAX OFFICER , NAGERCOIL
ITA 553/CHNY/2026[2018-19]Status: Disposed4/6/2026AY 2018-19
R.SASANKARAIYER FIRM,TIRUNELVELI vs ITO WARD 4, TIRUNELVELI
ITA 544/CHNY/2026[2020-21]Status: Disposed4/6/2026AY 2020-21