← All Benches
ITAT Chennai Bench
24,513 judgments
N RAJAMONI,NAGERCOIL vs INCOME TAX OFFICER , NAGERCOIL
ITA 522/CHNY/2026[2020 21]Status: Disposed4/6/2026
KALLAYIRAM DEEPALAKSHMI,MADURAI vs INCOME TAX OFFICER, NON CORP. WARD 2(1), MDU, MADURAI
ITA 1326/CHNY/2026[2008-09]Status: Disposed4/6/2026AY 2008-09
VELUSAMY SURESHKUMAR,COIMBATORE vs ITO, NCW-4(1), COIMBATORE
ITA 1297/CHNY/2026[2023-24]Status: Disposed4/6/2026AY 2023-24
VELUSAMY SURESHKUMAR,COIMBATORE vs ITO, NCW-4(1), COIMBATORE
ITA 1296/CHNY/2026[2018-19]Status: Disposed4/6/2026AY 2018-19
VELUSAMY SURESHKUMAR,COIMBATORE vs ITO, NCW-4(1) , COIMBATORE
ITA 1295/CHNY/2026[2018-19]Status: Disposed4/6/2026AY 2018-19
VELUSAMY SURESHKUMAR,COIMBATORE vs ITO, CORP. WARD-4(1), COIMBATORE
ITA 1294/CHNY/2026[2018-19]Status: Disposed4/6/2026AY 2018-19
VELUSAMY SURESHKUMAR,COIMBATORE vs ITO, NCW-4(1), COIMBATORE
ITA 1293/CHNY/2026[2018-19]Status: Disposed4/6/2026AY 2018-19
KARUNAKARAN MAGESH,TIRUVANNAMALAI vs ITO, WARD-1,, TIRUVANNAMALAI
ITA 1289/CHNY/2026[2014-15]Status: Disposed4/6/2026AY 2014-15
G-1254 SAIDAPET APCMS,TIRUVALLUR vs ITO, NCW-10(1), CHENNAI
ITA 1285/CHNY/2026[2022-23]Status: Disposed4/6/2026AY 2022-23
BELMON GUIRIDJA,PONDICHERRY vs INCOME TAX OFFICER WARD 1 PONDICHERRY, PONDICHERRY
ITA 1282/CHNY/2026[2011-12]Status: Disposed4/6/2026AY 2011-12
MURUGAN SHANMUGANATHAN,KANCHIPURAM vs ITO, NON CORP. CICLE-22(1), CHENNAI
ITA 1150/CHNY/2026[2018-19]Status: Disposed4/6/2026AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, VELLORE vs MANJU TRANSPORT, TIRUVANNAMALAI
ITA 3900/CHNY/2025[2022-23]Status: Disposed4/6/2026AY 2022-23
M/S. MANJU TRANSPORT,TIRUVANNAMALAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VELLORE, VELLORE
ITA 3132/CHNY/2025[2022-23]Status: Disposed4/6/2026AY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX , CHENNAI vs SUNDARAM FINANCE LIMITED , CHENNAI
ITA 3033/CHNY/2025[2017-18]Status: Disposed4/6/2026AY 2017-18
TEXCITY CONSTRUCTIONS KOVAI PRIVATE LIMITED,. vs ITO CORP. WARD-1, COIMBATORE, .
ITA 2928/CHNY/2025[2014-15]Status: Disposed4/6/2026AY 2014-15
RAMASAMY THANGAVEL,KARUR vs DCIT NON CORP 19(1), CHENNAI
ITA 307/CHNY/2026[2015-16]Status: Disposed3/6/2026AY 2015-16
SRI JAMBUKESWARAR AKILANDESWARI TEMPLE,TRICHY vs ACIT EXEMPTIONS, CBE, COIMBATORE
ITA 262/CHNY/2026[2018-19]Status: Disposed3/6/2026AY 2018-19
SRI KUMARAN TRADERS,TRICHY vs ITO WARD 1(1), TRICHY, TRICHY
ITA 229/CHNY/2026[2017-18]Status: Disposed3/6/2026AY 2017-18
SUBIRAMANIYADEVAR JANARDHANAN,ANTHIYUR vs THE COMMISSIONER OF INCOME-TAX (APPEALS) , COIMBATORE
ITA 20/CHNY/2026[2017-18]Status: Disposed3/6/2026AY 2017-18
A A 265 MUKASIPUDUR PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY,ERODE vs THE INCOME TAX OFFICER, WARD 2(1), ERODE
ITA 1785/CHNY/2026[2017-18]Status: Disposed3/6/2026AY 2017-18
