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ITAT Chennai Bench
24,513 judgments
SUNDARARAGHAVAN SWAPNA,CHENNAI vs INCOME TAX OFFICER, NON CORP WARD 17(7), CHENNAI, CHENNAI
ITA 1334/CHNY/2026[2015-16]Status: Disposed8/6/2026AY 2015-16
SUNDARARAGHAVAN,CHENNAI vs INCOME TAX OFFICER, NON CORPORATE WARD 17(7), CHENNAI, CHENNAI
ITA 1333/CHNY/2026[2015-16]Status: Disposed8/6/2026AY 2015-16
KATRAGADDA BHAVANI SHANKAR,COIMBATORE vs ITO, NCW-1(1), COIMBATORE
ITA 4064/CHNY/2025[2023-24]Status: Disposed8/6/2026AY 2023-24
EMPEROR TIMBER TRADER PVT. LTD.,CHENNAI vs ITO, CORPORATE WARD-2(1), CHENNAI
ITA 3596/CHNY/2025[2017-18]Status: Disposed8/6/2026AY 2017-18
VALEO INDIA PRIVATE LIMITEDQ,CHENNAI vs DCIT, CORPORATE CIRCLE 3(1),CHENNAI, CHENNAI
ITA 3421/CHNY/2025[2017-18]Status: Disposed8/6/2026AY 2017-18
SATHAPRA SUBRAMANIAN MADHAVI,SALEM vs ITO, WARD-1,, PUDUKKOTTAI
ITA 3305/CHNY/2025[2017-18]Status: Disposed8/6/2026AY 2017-18
INCOME TAX OFFICER, RACE COURSE ROAD vs ANAMALLAIS BUS TRANSPORT PRIVATE LIMITED, POLLACHI
ITA 2514/CHNY/2024[2018-19]Status: Disposed8/6/2026AY 2018-19
INCOME TAX OFFICER, RACE COURSE ROAD vs ANAMALLAIS BUS TRANSPORT PRIVATE LIMITED, POLLACHI
ITA 2513/CHNY/2024[2018-19]Status: Disposed8/6/2026AY 2018-19
RANSTAD INDIA PRIVATE LIMITED,CHENNAI vs ACIT CIRCLE 1 LTU, CHENNAI
ITTPA 135/CHNY/2024[2021-22]Status: Disposed5/6/2026AY 2021-22
INCOME TAX OFFICER, CHENNAI vs SUMAN KUMAR JHA, CHENNAI
ITA 92/CHNY/2026[2018-19]Status: Disposed5/6/2026AY 2018-19
INCOME TAX OFFICER, TAMBARAM, CHENNAI vs SUMAN KUMAR JHA, CHENNAI
ITA 77/CHNY/2026[2017-18]Status: Disposed5/6/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE SALEM vs ANS DHIVYAM JEWELLS, SALEM
ITA 560/CHNY/2026[2017-18]Status: Disposed5/6/2026AY 2017-18
SRI LAKSHMI PRABHA JEWELLERS,TIRUNELVELI vs DCIT, CC-3(3), CHENNAI
ITA 202/CHNY/2026[2020-21]Status: Disposed5/6/2026AY 2020-21
SRI LAKSHMI PRABHA JEWELLERS,TIRUNEKVELI vs DCIT, CC-3(3), CHENNAI
ITA 201/CHNY/2026[2019-20]Status: Disposed5/6/2026AY 2019-20
SRI LAKSHMI PRABHA JEWELLERS,TIRUNELVELI vs DCIT, CC-3(3), CHENNAI
ITA 200/CHNY/2026[2018-19]Status: Disposed5/6/2026AY 2018-19
SRI LAKSHMI PRABHA JEWELLERS,TIRUNELVELI vs DCIT, CC-3(3), CHENNAI
ITA 199/CHNY/2026[2017-18]Status: Disposed5/6/2026AY 2017-18
M/S. RM MAHAVEER JEWELLERY,CUDDALORE vs DCIT, CC-3(1), CHENNAI
ITA 167/CHNY/2026[2020-21]Status: Disposed5/6/2026AY 2020-21
M/S. RM MAHAVEER JEWELLERY,CUDDALORE vs DCIT, CENTRAL CIRCLE-3(1), CHENNAI
ITA 166/CHNY/2026[2019-20]Status: Disposed5/6/2026AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI. vs YOUNSHIN AUTOMOTIVE INDIA PRIVATE LIMITED, SRIPERUMBUDUR
ITA 14/CHNY/2026[2021-22]Status: Disposed5/6/2026AY 2021-22
RAMALINGAM MANIKANDAN,VILLUPURAM vs ITO, WARD-1,, VILLUPURAM
ITA 3814/CHNY/2025[2015-16]Status: Disposed5/6/2026AY 2015-16
