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ITAT Chennai Bench
24,513 judgments
THE DAUGHTERS OF THE HEART OF MARY,CHENNAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHENNAI
ITA 2476/CHNY/2026[2026-27]Status: Disposed8/7/2026AY 2026-27
THE KANYAKUMARI DISTRICT COOPERATIVE MILK PRODUCERS UNION LTD NO 2946,NAGERCOIL vs ASSESSING OFFICER, TIRUNELVELI
ITA 2436/CHNY/2026[2018-19]Status: Disposed8/7/2026AY 2018-19
SRI THIRUVA AGENCY,TRICHY vs ITO, WARD-1(1), TRICHY
ITA 2407/CHNY/2026[2017-18]Status: Disposed8/7/2026AY 2017-18
DEVASAGAYAM ARULANANDHU,CHENNAI vs ACIT, CIRCLE-1 LTU,, CHENNAI
ITA 2359/CHNY/2026[2016-17]Status: Disposed8/7/2026AY 2016-17
THE KORADACHERY PACCS LTD.,THIRUVARUR vs ITO, WARD-1,, THIRUVARUR
ITA 2349/CHNY/2026[2019-20]Status: Disposed8/7/2026AY 2019-20
M/S. R.K. SWAMY LTD.,CHENNAI vs DCIT, NON CORP. CIRCLE-10(1), CHENNAI
ITA 1945/CHNY/2026[2019-20]Status: Disposed8/7/2026AY 2019-20
KRISHNAMOORTHY PERUMAL,TIRUVARUR vs ITO, WARD-1,, NAGAPATTINAM
ITA 1884/CHNY/2026[2013-14]Status: Disposed8/7/2026AY 2013-14
VALAPET RAMASWAMY IYENGAR TRUST,CHENNAI vs CIT, EXEMPTIONS,, CHENNAI
ITA 1878/CHNY/2026[-]Status: Disposed8/7/2026
KARTHIKARAJ PREMALATHA,CHENNAI vs ITO, NCW-22(1), TAMBARAM
ITA 1505/CHNY/2026[2020-21]Status: Disposed8/7/2026AY 2020-21
PALLAVI SHRINIVAS DEMPO,PANAJI vs DEPUTY COMMISSIONER OF INCOME TAX - CIRCLE - 1, PANAJI
ITA 1485/CHNY/2026[2024-25]Status: Heard8/7/2026AY 2024-25
TRANSSYS SOLUTIONS PRIVATE LIMITED,CHENNAI vs THE INCOME TAX OFFICER, CORPORATE WARD - 6(1), CHENNAI
ITA 1393/CHNY/2026[2020-21]Status: Disposed8/7/2026AY 2020-21
INCOME TAX OFFICER, DINDIGUL vs A1924 C AMMAPATTY PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY, C AMMAPATTY ,VEDASANDUR
ITA 1074/CHNY/2026[2019]Status: Disposed8/7/2026
ANITHA TEXCOT INDIA PVT.LTD.,TIRUPPUR vs DCIT, CENTRAL CIRCLE-1,, COIMBATORE
ITA 4071/CHNY/2025[2021-22]Status: Disposed8/7/2026AY 2021-22
ANITHA TEXCOT INDIA PVT. LTD.,TIRUPPUR vs DCIT, CENTRAL CIRCLE-1,, COIMBATORE
ITA 4070/CHNY/2025[2020-21]Status: Disposed8/7/2026AY 2020-21
ANITHA TEXCOT INDIA PVT. LTD.,TIRUPPUR vs DCIT, CENTRAL CIRCLE-1,, COIMBATORE
ITA 4069/CHNY/2025[2019-20]Status: Disposed8/7/2026AY 2019-20
ANITHA TEXCOT INDIA PVT. LTD.,TIRUPPUR vs DCIT, CENTRAL CIRCLE-1,, COIMBATORE
ITA 4068/CHNY/2025[2018-19]Status: Disposed8/7/2026AY 2018-19
DINESH KUMAR,CHENNAI vs ITO, NCW-4(1), CHENNAI
ITA 4058/CHNY/2025[2015-16]Status: Heard8/7/2026AY 2015-16
SMT. RAJESWARI IYER,CHENNAI vs ITO, INTERNATIONAL TAXATION-1(2), CHENNAI
ITA 3752/CHNY/2025[2013-14]Status: Disposed8/7/2026AY 2013-14
SMT. RAJESWARI IYER,CHENNAI vs ITO, INTERNATIONAL TAXATION-1(2), CHENNAI
ITA 3751/CHNY/2025[2014-15]Status: Disposed8/7/2026AY 2014-15
AROUMOUGAM PRAGALANADANE,CHENNAI vs DCIT, NCC-7(1), CHENNAI
ITA 3734/CHNY/2025[2017-18]Status: Disposed8/7/2026AY 2017-18
