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ITAT Chennai Bench
24,513 judgments
ROTARY DISTRICT 3234 CHARITABLE TRUST,CHENNAI vs DCIT, EXEMPTIONS, , CHENNAI
ITA 1533/CHNY/2026[-]Status: Disposed9/7/2026
ROTARY DISTRICT 3234 CHARITABLE TRUST,CHENNAI vs DCIT, EXMPTIONS,, CHENNAI
ITA 1532/CHNY/2026[-]Status: Disposed9/7/2026
THANGADURAI MICHAELRAJ,NILAKOTTAI, DINDIGUL DISTRICT vs INCOME TAX OFFICER, WARD-1, DINDIGUL, , INCOME TAX OFFICE, DINDIGUL
ITA 1489/CHNY/2026[2015-2016]Status: Disposed9/7/2026AY 2015-2016
THANGADURAI MICHAELRAJ,NILAKOTTAI, DINDIGUL DISTRICT vs INCOME TAX OFFICER, WARD-1, DINDIGUL, INCOME TAX OFFICE, DINDIGUL
ITA 1488/CHNY/2026[2015-2016]Status: Disposed9/7/2026AY 2015-2016
SRIMAN RANGANATHAR SPINNERS,COIMBATORE vs ITO, NCW-4(4), COIMBATORE
ITA 145/CHNY/2026[2017-18]Status: Disposed9/7/2026AY 2017-18
ILAYANKUDI CO-OP URBAN BANK LTD.,SIVAGANGAI vs DCIT, NCC-1,, MADURAI
ITA 138/CHNY/2026[2017-18]Status: Disposed9/7/2026AY 2017-18
FT 66 KANDAMANGALAM PANCHAYAT UNION TEACHERS COOP THRIFT & CREDIT SOCIETY,VILLUPURAM vs INCOM TAX OFFICER , VILLUPURAM
ITA 1362/CHNY/2026[2019-2020]Status: Disposed9/7/2026AY 2019-2020
MRS. KANAKARAJ GEETHARANI,COIMBATORE vs ITO WARD 1, CHENNAI, CHENNAI
ITA 4130/CHNY/2025[2015-16]Status: Disposed9/7/2026AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MADURAI vs 5 NO. BEEDI FACTORY, TIRUNELVELI
ITA 4115/CHNY/2025[2017-18]Status: Disposed9/7/2026AY 2017-18
BALAGANESAN ANJALI,VELLORE vs INCOME TAX OFFICER WARD-2, VELLORE, VELLORE
ITA 4112/CHNY/2025[2019-20]Status: Disposed9/7/2026AY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, TRICHY, TRICHY vs MARUTHUPANDIAN NEETHI DHEVAN, SIVAGANGAI
ITA 4089/CHNY/2025[2019-20]Status: Disposed9/7/2026AY 2019-20
MARAPPAN JAYALAKSHMI,DHARMAPURI vs ITO, WARD-1,, DHARMAPURI
ITA 4031/CHNY/2025[2017-18]Status: Disposed9/7/2026AY 2017-18
K 1653 MUTHUGOUNDENPUDUR PRIMARY AGRICULTURAL CO-OP CREDIT SOCIETY,COIMBATORE vs INCOME TAX OFFICER, NON CORP WARD 4(1), CBE, COIMBATORE
ITA 3971/CHNY/2025[2018-2019]Status: Disposed9/7/2026AY 2018-2019
MARTIN RAJADURAI,VELLORE vs INCOMETAX OFFICER, TUTICORIN
ITA 3879/CHNY/2025[2016-17]Status: Disposed9/7/2026AY 2016-17
C. THANGARAJ,TIRUPUR vs ACIT, CIRCLE-2,, TIRUPUR
ITA 3783/CHNY/2025[2016-17]Status: Disposed9/7/2026AY 2016-17
ALAGUVEL MADHANRAJ,CHENNAI vs INCOME TAX OFFICER, CHENNAI
ITA 3733/CHNY/2025[2017-18]Status: Disposed9/7/2026AY 2017-18
ANIXTER INDIA PRIVATE LIMITED,CHENNAI vs INCOME TAX OFFICER, NOT APPLICABLE
ITA 3681/CHNY/2025[2018-19]Status: Disposed9/7/2026AY 2018-19
NO.K.779.GURUVAREDDIYUR PRIMARY AGRI CO-OP CREDIT SOCIETY,ERODE vs THE INCOME TAX OFFICER, WARD 2(1) ERODE, ERODE
ITA 2777/CHNY/2025[2019-20]Status: Disposed9/7/2026AY 2019-20
M/S. BEROE CONSULTING INDIA PVT. LTD.,KANCHIPURAM vs ITO, CORPORATE WARD-1(3), CHENNAI
ITTPA 25/CHNY/2026[2022-23]Status: Disposed8/7/2026AY 2022-23
NATARAJAN SAYIKUMAR,TIRUVANNAMALAI vs ITO WARD 1, TIRUVANNAMALAI
ITA 352/CHNY/2026[2015-16]Status: Disposed8/7/2026AY 2015-16