← All Benches
ITAT Chennai Bench
24,513 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs TVM EDIBLE OIL REFINERIES, GUMMIDIPOONDI
ITA 414/CHNY/2026[2022-23]Status: Disposed10/7/2026AY 2022-23
A KALYANASUNDARAM,TRICHY vs ITO, WARD-1(1), TRICHY
ITA 2408/CHNY/2026[2018-19]Status: Disposed10/7/2026AY 2018-19
T.R. MARUTHI,CHENNAI vs ITO, INTL TAXN WARD-2(2), CHENNAI
ITA 1934/CHNY/2026[2017-18]Status: Disposed10/7/2026AY 2017-18
SRI MAHARAJAPURAM SANTHANAM RASIKAS TRUST,CHENNAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHENNAI
ITA 1932/CHNY/2026[2027-28]Status: Disposed10/7/2026AY 2027-28
RAGUPATHY KUMAAR,CHENNAI vs INCOME TAX OFFICER, NON CORP WARD 22(1), TAMBARAM, TAMBARAM
ITA 1930/CHNY/2026[2016-17]Status: Disposed10/7/2026AY 2016-17
RAJESH NAGAJOTHI,NAMAKKAL vs ITO, NAMAKKAL
ITA 1907/CHNY/2026[2020-21]Status: Disposed10/7/2026AY 2020-21
SUN LAND PROPERTIES PRIVATE LIMITED,CHENNAI vs LNCOME TAX OFFICER. CORPORATE WARD-6(3), CHENNAI
ITA 1047/CHNY/2026[2015-16]Status: Disposed10/7/2026AY 2015-16
DHANASEKARAN MANGAYARKARASI,TIRUCHENGODE vs DCIT, CIRCLE-1, ERODE
ITA 3055/CHNY/2025[2013-14]Status: Disposed10/7/2026AY 2013-14
INCOME TAX OFFICER, TIRUVARUR vs JAISINGH SHANKAR, MUTHUPET
ITA 2931/CHNY/2025[2017-18]Status: Disposed10/7/2026AY 2017-18
SHRI MARETI SRINIVASALU,CHENNAI vs ITO, INTL TAXN WARD-2(2), CHENNAI
ITA 886/CHNY/2026[2019-20]Status: Disposed9/7/2026AY 2019-20
BHUVANA RAJESWARI VIJAYASANKAR,SALEM vs ITO, WARD 1(1), SALEM, SALEM
ITA 873/CHNY/2026[2023-24]Status: Disposed9/7/2026AY 2023-24
ANANTHANARAYANAN RAVI,TIRUVALLUR vs DCIT, NON CORP. CIRCLE-4(1), CHENNAI
ITA 865/CHNY/2026[2020-21]Status: Disposed9/7/2026AY 2020-21
ACTIVE BROTHERS,CHENNAI vs ITO, NCW-9(1), CHENNAI
ITA 46/CHNY/2026[2023-24]Status: Disposed9/7/2026AY 2023-24
ASSISTANT COMMISSIONER OF INCOME TAX, PONDICHERRY vs WINNER DAIRY PVT LTD, PUDUCHERRY
ITA 426/CHNY/2026[2017-18]Status: Disposed9/7/2026AY 2017-18
PALANIAPPAN MANONMANI,SALEM vs THE INCOME TAX OFFICER, WARD 1(6), SALEM
ITA 404/CHNY/2026[2018-19]Status: Disposed9/7/2026AY 2018-19
LATHA,CHENNAI vs ITO, NON-CORP. WARD-22(1), CHENNAI
ITA 1924/CHNY/2026[2020-21]Status: Disposed9/7/2026AY 2020-21
METIS FAMILY OFFICE SERVICES PRIVATE LIMITED,CHENNAI, TAMIL NADU vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CORPORATE CIRCLE – 4(1), CHENNAI
ITA 1922/CHNY/2026[2020-21]Status: Disposed9/7/2026AY 2020-21
PONNUSAMY PERIASAMY,NAMAKKAL vs TIO, NAMAKKAL
ITA 1906/CHNY/2026[2011-12]Status: Disposed9/7/2026AY 2011-12
TULSYAN NEC LIMITED,CHENNAI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) 1, CHENNAI
ITA 1636/CHNY/2026[2019-20]Status: Disposed9/7/2026AY 2019-20
MR. LOGA PRAPAKARAN MATHAN KUMAR,TRICHY vs ITO, WARD-1, CHENNAI
ITA 1572/CHNY/2026[2016-17]Status: Disposed9/7/2026AY 2016-17
