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ITAT Chennai Bench

24,513 judgments

MUTHUKUMAR PRABHAKARAN,TIRUPUR vs ITO, WARD-1(4), TIRUPUR

ITA 2403/CHNY/2026[2013-14]Status: Disposed13/7/2026AY 2013-14

RAMANAICKENPETTAI PACCS,TIRUPATTUR vs ITO, WARD-3,, VELLORE

ITA 1944/CHNY/2026[2019-20]Status: Disposed13/7/2026AY 2019-20

ASHOK KUMAR DEEPA,TRICHY vs ASSESSING OFFICER, TRICHY

ITA 1925/CHNY/2026[2019-2020]Status: Disposed13/7/2026AY 2019-2020

APPASAMY SELLAMUTHU,TIRUPPUR vs ITO, WARD-2(1), TIRUPPUR

ITA 1892/CHNY/2026[2019-20]Status: Disposed13/7/2026AY 2019-20

ABDUL AZEES,TIRUNELVELI vs ITO, WARD-1,, TIRUNELVELI

ITA 1888/CHNY/2026[2019-20]Status: Disposed13/7/2026AY 2019-20

NELLORE VENKATESWARA REDDY,CHENNAI vs COMMISSIONER OF INCOME TAX APPEALS, CHENNAI

ITA 1869/CHNY/2026[2020-2021]Status: Disposed13/7/2026AY 2020-2021

GOVINDASAMY SASIKALA,TIRUVALLUR vs ITO, NON CORP WARD 10(3), CHE, CHE

ITA 3913/CHNY/2025[2017-198]Status: Disposed13/7/2026AY 2017-198

JAMUNA, REP. BY SAMBASIVAM CHINNAPPAN, LEGAL HEIR,SALEM vs ITO, WARD-1(6), SALEM

ITA 3862/CHNY/2025[2018-19]Status: Disposed13/7/2026AY 2018-19

RAMESH,KANCHIPURAM vs ITO, WARD-1,, KANCHIPURAM

ITA 3808/CHNY/2025[2022-23]Status: Disposed13/7/2026AY 2022-23

ASST. COMMISSIONER OF INCOME TAX, CHENNAI vs ANTILIA VENTURE CAPITAL, CHENNAI

ITA 3405/CHNY/2025[2016-17]Status: Disposed13/7/2026AY 2016-17

JBA METAL COMPANY,TIRUVANNAMALAI vs ACIT, CIRCLE-1,, VELLORE

ITA 2486/CHNY/2025[2017-18]Status: Disposed13/7/2026AY 2017-18

INCOME TAX OFFICER, TDS WARD, SALEM, SALEM vs COMMISSIONER ATTUR MUNICIPALITY, SALEM

ITA 3737/CHNY/2025[2024-25]Status: Disposed13/7/2026AY 2024-25

SHRI ABY T. VARKEY (Judicial Member), MS. PADMAVATHY.S (Accountant Member)

INCOME TAX OFFICER, TDS WARD, SALEM, SALEM vs COMMISSIONER ATTUR MUNICIPALITY, SALEM

ITA 3736/CHNY/2025[2023-24]Status: Disposed13/7/2026AY 2023-24

SHRI ABY T. VARKEY (Judicial Member), MS. PADMAVATHY.S (Accountant Member)

INCOME TAX OFFICER, TDS WARD, SALEM, SALEM vs IDAPADI MUNICIPALITY, SALEM

ITA 3694/CHNY/2025[2022-23]Status: Disposed13/7/2026AY 2022-23

SHRI ABY T. VARKEY (Judicial Member), MS. PADMAVATHY.S (Accountant Member)

INCOME TAX OFFICER, TDS WARD, SALEM, SALEM vs IDAPADI MUNICIPALITY, SALEM

ITA 3693/CHNY/2025[2021-22]Status: Disposed13/7/2026AY 2021-22

SHRI ABY T. VARKEY (Judicial Member), MS. PADMAVATHY.S (Accountant Member)

INCOME TAX OFFICER, SALEM vs IDAPADI MUNICIPALITY, SALEM

ITA 3692/CHNY/2025[2020-21]Status: Disposed13/7/2026AY 2020-21

SHRI ABY T. VARKEY (Judicial Member), MS. PADMAVATHY.S (Accountant Member)

INCOME TAX OFFICER, SALEM vs IDAPADI MUNICIPALITY, SALEM

ITA 3691/CHNY/2025[2019-20]Status: Disposed13/7/2026AY 2019-20

SHRI ABY T. VARKEY (Judicial Member), MS. PADMAVATHY.S (Accountant Member)

SANGSIN BRAKE INDIA PVT. LTD.,THIRUVALLUR vs ITO, CORPORATE WARD-6(1), CHENNAI

ITTPA 28/CHNY/2026[2022-23]Status: Disposed10/7/2026AY 2022-23

SUBRAMANI SIVAKUMAR,UTHANGARAI vs ITO WARD 1, KRISHNAGIRI

ITA 433/CHNY/2026[2017-18]Status: Disposed10/7/2026AY 2017-18

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs TVM EDIBLE OIL REFINERIES, GUMMIDIPOONDI

ITA 415/CHNY/2026[2023-24]Status: Disposed10/7/2026AY 2023-24