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ITAT Chennai Bench

24,513 judgments

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs SALEM MINES AND AGGREGATES, CHENNAI

ITA 2528/CHNY/2026[2018-19]Status: Disposed14/7/2026AY 2018-19

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs SALEM MINES AND AGGREGATES, CHENNAI

ITA 2527/CHNY/2026[2019-20]Status: Disposed14/7/2026AY 2019-20

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs SALEM MINES & AGGREGATES, CHENNAI

ITA 2524/CHNY/2026[2020-21]Status: Disposed14/7/2026AY 2020-21

SALEM MINES & AGGREGATES,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(4), CHENNAI, CHENNAI

ITA 2014/CHNY/2026[2021-22]Status: Disposed14/7/2026AY 2021-22

SALEM MINES & AGGREGATES,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(4), CHENNAI, CHENNAI

ITA 2013/CHNY/2026[2020-21]Status: Disposed14/7/2026AY 2020-21

AGRAJA COIR WEAVER,TIRUVALLUR vs ITO, WARD-3,, VELLLORE

ITA 1942/CHNY/2026[2020-21]Status: Disposed14/7/2026AY 2020-21

AGRAJA COIR WEAVER,TIRUVALLUR vs ITO, WARD-3,, VELLORE

ITA 1941/CHNY/2026[2020-21]Status: Disposed14/7/2026AY 2020-21

SIVASUBRAMANIAPILLAI SIVATHANUPILLAI,COIMBATORE vs ITO, NCW-2(1), COIMBATORE

ITA 1896/CHNY/2026[2015-16]Status: Disposed14/7/2026AY 2015-16

SIVASUBRAMANIAPILLAI SIVATHANUPILLAI,COIMBATORE vs ITO, NCW-2(1), COIMBATORE

ITA 1895/CHNY/2026[2015-16]Status: Disposed14/7/2026AY 2015-16

SIVASUBRAMANIAPILLAI SIVATHANUPILLAI,COIMBATORE vs ITO, NCW-2(1), COIMBATORE

ITA 1894/CHNY/2026[2015-16]Status: Disposed14/7/2026AY 2015-16

SIVASUBRAMANIAPILLAI SIVATHANUPILLAI,COIMBATORE vs ITO, NCW-2(1), COIMBATORE

ITA 1893/CHNY/2026[2015-16]Status: Disposed14/7/2026AY 2015-16

RAVICHANDRAN,CHENNAI vs ITO, NCW-3(1), CHENNAI

ITA 1313/CHNY/2026[2015-16]Status: Disposed14/7/2026AY 2015-16

SRINIVASAN BHASKAR,CHENNAI vs ACIT, NCC-3(1), CHENNAI

ITA 1036/CHNY/2026[2014-15]Status: Disposed14/7/2026AY 2014-15

DR. ADIL AGARWAL,CHENNAI vs DCIT, CORPORATE CIRCLE-1(1), CHENNAI

ITA 3732/CHNY/2025[2023-24]Status: Disposed14/7/2026AY 2023-24

MANOJ SHARMA,CHENNAI vs ACIT, NCC-15(1), CHENNAI

ITA 3553/CHNY/2025[2017-18]Status: Disposed14/7/2026AY 2017-18

SICAL LOGISTICS LTD.,CHENNAI vs DCIT COMPANY CIRCLE 6(3), CHENNAI

ITA 1108/CHNY/2019[2014-15]Status: Disposed14/7/2026AY 2014-15

AZAAD TIMBER,THENI vs ITO WARD 1, THENI

ITA 549/CHNY/2026[2022-23]Status: Disposed13/7/2026AY 2022-23

KRISHNAMOORTHY VENKATESWARAN,CHENNAI vs ITO NON CORP WARD 22(7), TAMBARAM

ITA 449/CHNY/2026[2017-18]Status: Disposed13/7/2026AY 2017-18

SANGEETHA VELMURUGAN,CHENNAI vs ITO NON CORP CIRCLE 19(1), CHENNAI

ITA 446/CHNY/2026[2016-17]Status: Disposed13/7/2026AY 2016-17

PONNUSAMY NADAR EDUCATIONAL TRUST,CHENNAI vs CIT, (EXEMPTION), CHENNAI, CHENNAI

ITA 267/CHNY/2026[-]Status: Disposed13/7/2026