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ITAT Chennai Bench
24,513 judgments
NALLI TRUST,CHENNAI vs DCIT CENTRAL CIRCLE 3(4), CHENNAI
ITA 451/CHNY/2026[2018-19]Status: Disposed15/7/2026AY 2018-19
NALLI TRUST,CHENNAI vs DCIT CENTRAL CIRCLE 3(4), CHENNAI
ITA 450/CHNY/2026[2017-18]Status: Disposed15/7/2026AY 2017-18
VAIYAPURI ANBUMANI,KOTTALSALEM vs ITO, SALEM
ITA 1909/CHNY/2026[2018-19]Status: Disposed15/7/2026AY 2018-19
VAIYAPURI ANBUMANI,SALEM vs ITO, SALEM
ITA 1908/CHNY/2026[2018-19]Status: Disposed15/7/2026AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2.4, CHENNAI vs VELMOHAN MUTHU VEERAMAHALI MUTHURAMALINGAM, CHENNAI
ITA 1491/CHNY/2026[2020-21]Status: Disposed15/7/2026AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2.4, CHENNAI vs VELMOHAN MUTHU VEERAMAHALI MUTHURAMALINGAM, CHENNAI
ITA 1490/CHNY/2026[2019-20]Status: Disposed15/7/2026AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2.4, CHENNAI vs VELMOHAN MUTHU VEERAMAHALI MUTHURAMALINGAM, CHENNAI
ITA 1448/CHNY/2026[2017-18]Status: Disposed15/7/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2.4, CHENNAI vs VELMOHAN MUTHU VEERAMAHALI MUTHURAMALINGAM, CHENNAI
ITA 1447/CHNY/2026[2018-19]Status: Disposed15/7/2026AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2.4, CHENNAI vs VELMOHAN MUTHU VEERAMAHALI MUTHURAMALINGAM, CHENNAI
ITA 1425/CHNY/2026[2016-17]Status: Disposed15/7/2026AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2.4, CHENNAI vs VELMOHAN MUTHU VEERAMAHALI MUTHURAMALINGAM, CHENNAI
ITA 1424/CHNY/2026[2015-16]Status: Disposed15/7/2026AY 2015-16
INCOME TAX OFFICER, WARD-1(1), ERODE, ERODE vs SHALINI RAVICHANDRAN, ERODE
ITA 1235/CHNY/2026[2024-25]Status: Disposed15/7/2026AY 2024-25
INCOME TAX OFFICER, COIMBATORE vs SARAVANKUMAR PRIYADHARSHINI, COIMBATORE
ITA 4132/CHNY/2025[2018-19]Status: Disposed15/7/2026AY 2018-19
SRINIVASAN CHARITABLE AND EDUCATIONAL TRUST,PERAMBALUR vs ACIT, CENTRAL CIRCLE-2,, TRICHY
ITA 3318/CHNY/2025[-]Status: Disposed15/7/2026
BALU RAJKUMAR,CHENNAI vs ACIT, CIRCLE-1,, CHENNAI
ITA 3209/CHNY/2025[2023-24]Status: Disposed15/7/2026AY 2023-24
MANICKAM RAJASEKARAN,PORUR, CHENNAI vs INCOME TAX OFFICER, MAHATMA GANDHI ROAD, NUNGAMBAKKAM, CHENNAI
ITA 2331/CHNY/2025[2013-2014]Status: Disposed15/7/2026AY 2013-2014
FC 2861 THE CUDDALORE DISTRICT PRIMARY AGRICULTURAL COOPERATIVE EMPLOYEES THRIFT AND CREDIT SOCIETY,CUDDALORE vs INCOME TAX OFFICER, CUDDALORE
ITA 2319/CHNY/2025[2018-2019]Status: Disposed15/7/2026AY 2018-2019
ALAGAIYADEVAR CHELLADURAI,TIRUNELVELI vs ITO, WARD-1,, TIRUNELVELI
ITA 765/CHNY/2026[2017-18]Status: Disposed14/7/2026AY 2017-18
SUBRAMANIK GEETHA,VELLORE vs ITO, WARD-1,, VELLORE
ITA 626/CHNY/2026[2016-17]Status: Disposed14/7/2026AY 2016-17
RENGASAMY SALAISUNDARAM,TRICHY vs ITO WARD 2(1), TRICHY
ITA 269/CHNY/2026[2015-16]Status: Disposed14/7/2026AY 2015-16
RAVICHANDRAN,CHENNAI vs ITO, NCW-3(1), CHENNAI
ITA 2688/CHNY/2026[2015-16 ]Status: Disposed14/7/2026