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ITAT Chennai Bench

24,513 judgments

NARENDRAN SENGAMALAI,CHENNAI vs ACIT INTL TAX CIRCLE 2(2), CHENNAI

ITA 266/CHNY/2026[2016-17]Status: Disposed16/7/2026AY 2016-17

KANDASAMY UMAPATHY,MANNARGUDI vs ITO, WARD-2,, THIRUVARUR

ITA 2490/CHNY/2026[2012-13]Status: Disposed16/7/2026AY 2012-13

GANPATH JAIN PINKY,CHENNAI vs DCIT, CHENNAI

ITA 2300/CHNY/2026[2020-21]Status: Disposed16/7/2026AY 2020-21

FOREVER TRUST,CHENNAI vs EXEMPTIOM WARD-1, CHENNAI

ITA 2178/CHNY/2026[2020-21]Status: Disposed16/7/2026AY 2020-21

C. MANIBARATHI,COIMBATORE vs ITO, NCW-3(1), COIMBATORE

ITA 198/CHNY/2026[2015-16]Status: Disposed16/7/2026AY 2015-16

ABHISHEK FOUNDATION PRIVATE LIMITED,CHENNAI vs INCOME TAX OFFICER, CORPORATE WARD 1(1), CHENNAI, CHENNAI

ITA 1959/CHNY/2026[2017-18]Status: Disposed16/7/2026AY 2017-18

ABHISHEK FOUNDATION PRIVATE LIMITED,CHENNAI vs INCOME TAX OFFICER, CORPORATE WARD 1(1), CHENNAI, CHENNAI

ITA 1958/CHNY/2026[2016-17]Status: Disposed16/7/2026AY 2016-17

DELPHI T vs TECHNOLOGY,CHENNAIVS.DCIT, CHENNAI

ITA 1914/CHNY/2026[2021-22]Status: Disposed16/7/2026AY 2021-22

TAMIL SPORTS & RECREATION CLUB,KARAIKUDI vs ITO, KARAIKUDI

ITA 1912/CHNY/2026[2023-24]Status: Disposed16/7/2026AY 2023-24

AAHVISHKAAR TRAINING SERVICES PVT. LTD.,CHENNAI vs ITO, CORPORATE WARD-1(1), CHENNAI

ITA 1444/CHNY/2026[2017-18]Status: Disposed16/7/2026AY 2017-18

BHAVANI DEVI RAMESH,CHENNAI vs DCIT, NON CORPORATE CIRCLE-7(1), CHENNAI

ITA 1377/CHNY/2026[2017-18]Status: Disposed16/7/2026AY 2017-18

KILIMANJARO AGRO ENTERPRISES PRIVATE LIMITED,CHENNAI vs THE DEPUTY COMMISSIONER OF INCOME TAX CORPORATE CIRCLE-1(1), CHENNAI, CHENNAI

ITA 3043/CHNY/2025[2018-2019]Status: Disposed16/7/2026AY 2018-2019

ALAGU AIR PRODUCTS PRIVATE LIMITED,COIMBATORE vs DCIT, CORP CIRCLE 1, COIMBATORE

ITA 2771/CHNY/2025[2022-23]Status: Disposed16/7/2026AY 2022-23

AHAMED KABEER ABDUL KADER,CHENNAI vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI

ITA 835/CHNY/2026[2017-18]Status: Disposed15/7/2026AY 2017-18

RAJA RAJESWARI MEMORIAL EDUCATIONAL TRUST,NAGAPATTINAM vs ITO, EXEMPTIONS WARD,, TRICHY

ITA 777/CHNY/2026[2018-19]Status: Disposed15/7/2026AY 2018-19

DR. LATHA,THOOTHUKUDI vs DCIT, CIRCLE-1,, TIRUNELVELI

ITA 768/CHNY/2026[2018-19]Status: Disposed15/7/2026AY 2018-19

VELLAISAMY KALAVATHY,TIRUNELVELI vs ITO WARD 1 , NAGERCOIL

ITA 543/CHNY/2026[2021-22]Status: Disposed15/7/2026AY 2021-22

NALLI SILK SAREES PVT LTD.,CHENNAI vs DCIT CENTRAL CIRCLE 3(4), CHENNAI

ITA 454/CHNY/2026[2021-22]Status: Disposed15/7/2026AY 2021-22

NALLI SILK SAREES PVT LTD.,CHENNAI vs DCIT CENTRAL CIRCLE 3(4), CHENNAI

ITA 453/CHNY/2026[2020-21]Status: Disposed15/7/2026AY 2020-21

NALLI SILK SAREES PVT LTD.,CHENNAI vs DCIT CENTRAL CIRCLE 3(4), CHENNAI

ITA 452/CHNY/2026[2019-20]Status: Disposed15/7/2026AY 2019-20