← All Benches
ITAT Chennai Bench
24,513 judgments
KARALAN ARUL KUMAR,NAMAKKAL vs ITO, WARD-2,, NAMAKKAL
ITA 1966/CHNY/2026[2018-19]Status: Disposed17/7/2026AY 2018-19
KARALAN ARUL KUMAR,NAMAKKAL vs ITO, WARD-1,, NAMAKKAL
ITA 1965/CHNY/2026[2017-18]Status: Disposed17/7/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs TITAN COMPANY LIMITED, CHENNAI
ITA 1918/CHNY/2026[2013-14]Status: Disposed17/7/2026AY 2013-14
THE TIRUCHIRAPALLI DISTRICT CENTRAL COOP BANK LTD.,TRICHY vs ACIT, CIRCLE-1(1), TRCHY
ITA 1108/CHNY/2026[2014-15]Status: Disposed17/7/2026AY 2014-15
THE TIRUCHIRAPALLI DISTRICT CENTRAL CO-OP BANK LTD.,TRICHY vs DCIT, CIRCLE-1(1), TRICHY
ITA 1107/CHNY/2026[2013-14]Status: Disposed17/7/2026AY 2013-14
THE TIRUCHIRAPALLI DISTRICT CENTRAL CO-OP BANK LTD.,TRICHY vs ACIT, CIRCLE-1(1), TRICHY
ITA 1106/CHNY/2026[2012-13]Status: Disposed17/7/2026AY 2012-13
THE TIRUCHIRAPALLI DISTRICT CENTRAL COOP BANK LTD.,TRICHY vs ACIT, CIRCLE-1(1), TRICHY
ITA 1105/CHNY/2026[2011-12]Status: Disposed17/7/2026AY 2011-12
THE TIRUCHIRAPALLI DISTRICT CENTRAL CO-OP. BANK LTD.,TRICHY vs ACIT, CIRCLE-1(1), TRICHY
ITA 1104/CHNY/2026[2010-11]Status: Disposed17/7/2026AY 2010-11
TRICHIRAPPALLI DISTRICT CENTRAL CO-OPERATIVE BANK LTD.,TRICHY vs ACIT CIRCLE 1, TRICHY
ITA 748/CHNY/2019[2008-09]Status: Disposed17/7/2026AY 2008-09
ACIT CIRCLE 1, TRICHY vs TIRUCHIRAPPALLI DISTRICT CENTRAL CO-OP. BANK LTD., TRICHY
ITA 2069/CHNY/2018[2013-14]Status: Disposed17/7/2026AY 2013-14
TRICHIRAPPALLI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,TRICHY vs ACIT CIRCLE 1, TRICHY
ITA 2873/CHNY/2017[2012-13]Status: Disposed17/7/2026AY 2012-13
ACIT CIRCLE 1 , TRICHY vs TIRUCHIRAPPALLI DISTRICT CENTRAL CO-OP BANK LTD. , TIRUCIRAPPALLI
ITA 1669/CHNY/2017[2011-12]Status: Disposed17/7/2026AY 2011-12
ACIT CIRCLE 1 , TRICHY vs TIRUCHIRAPPALLI DISTRICT CENTRAL CO-OP BANK LTD. , TIRUCIRAPPALLI
ITA 1668/CHNY/2017[2010-11]Status: Disposed17/7/2026AY 2010-11
TRICHIRAPALLI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,TRICHY vs ACIT CIRCLE I , TRICHY
ITA 1561/CHNY/2017[2012-13]Status: Disposed17/7/2026AY 2012-13
TRICHIRAPALLI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,TRICHY vs ACIT CIRCLE I , TRICHY
ITA 1560/CHNY/2017[2011-12]Status: Disposed17/7/2026AY 2011-12
TRICHIRAPALLI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,TRICHY vs ACIT CIRCLE I , TRICHY
ITA 1559/CHNY/2017[2010-11]Status: Disposed17/7/2026AY 2010-11
JOTHI CHLORATE,KARAIKAL vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1, TIRUNELVELI
ITA 474/CHNY/2026[2018-19]Status: Disposed16/7/2026AY 2018-19
VIJAYA RAJ,CHENNAI vs INCOME TAX OFFICER,NON CORPORATE WARD-19(6), CHENNAI
ITA 470/CHNY/2026[2017-18]Status: Disposed16/7/2026AY 2017-18
NARENDRAN LATHA ,COIMBATORE vs INCOME TAX OFFICER , CHENNAI
ITA 468/CHNY/2026[2020-21]Status: Disposed16/7/2026AY 2020-21
MEDIHUB SCIENCETEC PVT. LTD.,KANCHEEPURAM vs ITO, KANCHEEPURAM
ITA 3/CHNY/2026[2018-19]Status: Disposed16/7/2026AY 2018-19
