← All Benches
ITAT Chennai Bench
24,513 judgments
NOORZAHAN KASIM L/R. OF LATE SHRI KADHAR MOHIDEEN BABUSHATE,KARUR vs ITO, WARD-1, KARUR
ITA 2919/CHNY/2026[2017-18]Status: Disposed5/8/2026AY 2017-18
NOORZAHAN KASIM L/R OF LATE SHRI KADHAR MOHIDEEN BABUSHATE,KARUR vs ITO, WARD-1, KARUR
ITA 2918/CHNY/2026[2016-17]Status: Disposed5/8/2026AY 2016-17
G873 AYYAPPANTHANGAL URBAN COOP CREDIT SOCIETY LTD.,KANCHIPURAM vs ITO, WARD-8(2), CHENNAI
ITA 2758/CHNY/2026[2018-19]Status: Disposed5/8/2026AY 2018-19
B. SRIPRIYA,NAMAKKAL vs ITO, WARD-I, TIRUCHENGODE
ITA 2637/CHNY/2026[2011-12]Status: Disposed5/8/2026AY 2011-12
KARTHIKEYAN,MADURAI vs INCOME TAX OFFICER, COIMBATORE
ITA 2613/CHNY/2026[2021-2022]Status: Disposed5/8/2026AY 2021-2022
THAHIR HUSSAIN,TIRUVALLUR vs ITO NON CORPORATION WARD 19(1), CHENNAI
ITA 2344/CHNY/2026[2018-19]Status: Disposed5/8/2026AY 2018-19
ACCORD DISTILLERS & BREWERS P. LTD.,CHENNAI vs DCIT, CHENNAI
ITA 2320/CHNY/2026[2020-21]Status: Disposed5/8/2026AY 2020-21
SRI BALAJI SHOPPING WORLD,NAMAKKAL vs ITO, WARD-1, TIRUCHENGODE
ITA 1964/CHNY/2026[2023-24]Status: Disposed5/8/2026AY 2023-24
PAVAI VARAM EDUCATIONAL TRUST,NAMAKKAL vs PCIT (CENTRAL), CHENNAI-
ITA 1962/CHNY/2026[-]Status: Disposed5/8/2026
VIVEKANANDA VILLAGE VIDHYALAYAS,CHENNAI vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHENNAI
ITA 1961/CHNY/2026[2026-2027]Status: Disposed5/8/2026AY 2026-2027
VIVEKANANDA VILLAGE VIDHYALAYAS,CHENNAI vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHENNAI
ITA 1960/CHNY/2026[2025-2026]Status: Disposed5/8/2026AY 2025-2026
AMBIGAI NARAYANAN EDUCATIONAL TRUST,THANJAVUR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHENNAI
ITA 1920/CHNY/2026[2026-2027]Status: Disposed5/8/2026AY 2026-2027
AMBIGAI NARAYANAN EDUCATIONAL TRUST,THANJAVUR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHENNAI
ITA 1919/CHNY/2026[2026-2027]Status: Disposed5/8/2026AY 2026-2027
STATE BANK OF INDIA (NELSON MANICKAM ROAD),CHENNAI vs INCOME TAX OFFICER, TDS WARD-3(1), CHENNAI, CHENNAI
ITA 1718/CHNY/2026[2016-17]Status: Disposed5/8/2026AY 2016-17
ARULMIGU ADAIKALAM KATHA AYYANAR BADRA KALI AMMAN TEMPLE,SIVAGANGAI vs ITO, EXEMPTION WARD, MADURAI
ITA 1711/CHNY/2026[2016-17]Status: Disposed5/8/2026AY 2016-17
SUBRAMANIAN SWAMINATHAN,CHENNAI vs ACIT, NON CORP. CIRCLE-4(10, CHENNAI
ITA 1710/CHNY/2026[2021-22]Status: Disposed5/8/2026AY 2021-22
K. S. RAGHUPATYHY,CHENNAI vs ITO, WARD-1(1), ERODE
ITA 1629/CHNY/2026[2020-21]Status: Disposed5/8/2026AY 2020-21
GOPALAKRISHNAN SRIRAM,CHENNAI vs ITO, NCW-4(6), CHENNAI
ITA 1525/CHNY/2026[2020-21]Status: Disposed5/8/2026AY 2020-21
TV SUNDRAM IYENGAR & SONS PVT LIMITED,MADURAI vs ACIT CORPORATE CIRCLE 2, MADURAI, MADURAI
ITA 3078/CHNY/2025[2017-18]Status: Disposed5/8/2026AY 2017-18
TV SUNDRAM IYENGAR & SONS PVT LIMITED,MADURAI vs ACIT CORPORATE CIRLCE 2, MADURAI, MADURAI
ITA 3077/CHNY/2025[2016-17]Status: Disposed5/8/2026AY 2016-17