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ITAT Chennai Bench
24,513 judgments
PALANISWAMY SIVAPAKKIAM,CHENNAI vs ITO, NCW-1950, CHENNAI
ITA 2861/CHNY/2025[2015-16]Status: Disposed5/8/2026AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTIONS CIRCLE, COIMBATORE vs THE SOCIETY OF THE FRANCISCAN SERVANTS OF MARY, SALEM
ITA 2089/CHNY/2025[2018-19]Status: Disposed5/8/2026AY 2018-19
SHRI GANESH SUBRAMANIAM,CHENNAI vs ITO, NCW-9(1), CHENNAI
ITA 1942/CHNY/2025[2011-12]Status: Disposed5/8/2026AY 2011-12
SHRI GANESH SUBRAMANIAM,CHENNAI vs ITO, NCW-9(1), CHENNAI
ITA 1941/CHNY/2025[2010-11]Status: Disposed5/8/2026AY 2010-11
SHRI GANESH SUBRAMANIAM,CHENNAI vs ITO, NCW-9(1), CHENNAI
ITA 1940/CHNY/2025[2009-10]Status: Disposed5/8/2026AY 2009-10
DHARMALINGAM BHARATHI RAJA,SALEM vs ACIT, CENTRAL CIRCLE-2, COIMBATORE
ITA 1917/CHNY/2025[2019-20]Status: Disposed5/8/2026AY 2019-20
DHARMALINGAM BHARATHI RAJA,SALEM vs ACIT, CENTRAL CIRCLE-2, COIMBATORE
ITA 1916/CHNY/2025[2018-19]Status: Disposed5/8/2026AY 2018-19
RAJARATNAM ELANGO YESURAJ,THIRUMANGALAM vs INCOME TAX OFFICER, NON CORP WARD 1(1), MADURAI
ITA 3292/CHNY/2026[2021-22]Status: Disposed4/8/2026AY 2021-22
MUNUSAMY MUTHU,PILLAPPAKKAM vs JURISDICTIONAL ASSESSING OFFICER, KANCHEEPURAM
ITA 3283/CHNY/2026[2016-17]Status: Disposed4/8/2026AY 2016-17
CHOKKADEVAR ASAITHAMBI,CHENNAI vs NON CORPORATE WARD 10(1) CHENNAI, CHENNAI
ITA 3207/CHNY/2026[2015-16]Status: Disposed4/8/2026AY 2015-16
V SUKIRA COMMUNITY HEALTH COUNSELLING TRUST,ERODE vs CIT EXEMPTIONS, CHENNAI
ITA 3186/CHNY/2026[-]Status: Disposed4/8/2026
V SUKIRA COMMUNITY HEALTH COUNSELLING TRUST,ERODE vs CIT EXEMPTIONS, CHENNAI
ITA 3185/CHNY/2026[-]Status: Disposed4/8/2026
MAHABUBKHAN KADHERKHAN,SALEM vs THE INCOME TAX OFFICER, WARD 1 (1), SALEM
ITA 317/CHNY/2026[2020-2021]Status: Disposed4/8/2026AY 2020-2021
DAVID DEVASAHAYAM,CHENNAI vs ITO, CORPORATE WARD-5(3), CHENNAI
ITA 3150/CHNY/2026[2015-16]Status: Disposed4/8/2026AY 2015-16
SHRI SEERVI SAMAJ TRUST,CHENNAI vs ITO, EXEMPTIONS WARD-3,, CHENNAI
ITA 3149/CHNY/2026[2012-13]Status: Disposed4/8/2026AY 2012-13
VENKATADRIHARAM RAJAGOPAL RANGANATHAN,CHENNAI vs INCOME TAX OFFICER NON CORPORATE WARD 4(6), CHENNAI
ITA 3145/CHNY/2026[2020-21]Status: Disposed4/8/2026AY 2020-21
MUNISAMY KUMARESAN,VELLORE vs ITO, WARD-1,, VELLORE
ITA 3138/CHNY/2026[2018-19]Status: Disposed4/8/2026AY 2018-19
DURAISAMY MOHAN,CHENNAI vs THE INCOME TAX OFFICER, NON CORPORATE WARD 4(6) WARD , CHENNAI
ITA 3127/CHNY/2026[2021-22]Status: Disposed4/8/2026AY 2021-22
RANGASAMY JAGANATHAN,COIMBATORE vs DCIT,CENTRAL CIRCLE-1,COIMBATORE, COIMBATORE
ITA 304/CHNY/2026[2018-19]Status: Disposed4/8/2026AY 2018-19
GURUSAMY PANDI,MADURAI vs ITO, NCW-1(5), MADURAI
ITA 2898/CHNY/2026[2020-21]Status: Disposed4/8/2026AY 2020-21