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ITAT Chennai Bench
24,513 judgments
KARUPPAIYA THANGADHURAI,THENI vs ITO, WARD-1,, THENI
ITA 2896/CHNY/2026[2018-19]Status: Disposed4/8/2026AY 2018-19
M/S. JORAJ SHIPPING SERVICE PVT. LTD.,CHENNAI vs ITO, CORP. WARD-2(3), CHENNAI
ITA 2882/CHNY/2026[2010-11]Status: Disposed4/8/2026AY 2010-11
M/S. JORAJ SHIPPING SERVICE PVT. LTD.,CHENNAI vs ITO, CORP. WARD-2(3), CHENNAI
ITA 2881/CHNY/2026[2010-11]Status: Disposed4/8/2026AY 2010-11
M/S. BELL TOWER ENTERPRISE LLP,TIRUNELVELI vs ITO, NCW-10(1), CHENNAI
ITA 2880/CHNY/2026[2015-16]Status: Disposed4/8/2026AY 2015-16
INCOME TAX OFFICER, CHENNAI vs INDIAN ADDITIVES LIMITED, CHENNAI
ITA 282/CHNY/2026[2015]Status: Disposed4/8/2026
TNSTC MADURAI LIMITED EFG TRUST,MADURAI vs DCIT, CORPORATE CIRCLE,, MADURAI
ITA 2808/CHNY/2026[2019-20]Status: Disposed4/8/2026AY 2019-20
SAMYAPPAN SRIDEVI,THANJAVUR vs ASSESSING OFFICER WARD 1, THANJAVUR, THANJAVUR
ITA 2788/CHNY/2026[2020-2021]Status: Disposed4/8/2026AY 2020-2021
SHIRDI SAI-SAKTHI FOUNDATION TRUST,KANCHIPURAM vs CIT (EXEMPTION), CHENNAI
ITA 2771/CHNY/2026[2026-2027]Status: Disposed4/8/2026AY 2026-2027
SHIRDI SAI-SAKTHI FOUNDATION TRUST,KANCHIPURAM vs CIT (EXEMPTION), CHENNAI
ITA 2770/CHNY/2026[2026-2027]Status: Disposed4/8/2026AY 2026-2027
DAL MARKETING SOLUTIONS LTD.,MADURAI vs ITO, CORP. WARD-1(3), CHENNAI
ITA 2753/CHNY/2026[2016-17]Status: Disposed4/8/2026AY 2016-17
SREE LAKSHMI FINANCIERS,VIRUDHUNAGAR vs ITO, WARD-3,, VIRUDHUNAGAR
ITA 2737/CHNY/2026[2017-18]Status: Disposed4/8/2026AY 2017-18
ARAVINDRAMBABU TAMIL MANI,KALLAKURICHI vs ITO, WARD-1, VILLUPURAM
ITA 2682/CHNY/2026[2013-14]Status: Disposed4/8/2026AY 2013-14
ARAVINDRAMBABU TAMIL MANI,KALLAKURICHI vs ITO, WARD-1,, VILLUPURAM
ITA 2681/CHNY/2026[2013-14]Status: Disposed4/8/2026AY 2013-14
ARAVINDRAMBABU,KALLAKURICHI vs ITO, WARD-1,, VILLUPURAM
ITA 2680/CHNY/2026[2013-14]Status: Disposed4/8/2026AY 2013-14
KACHCHI MOODOOR ARCHAKAS WELFARE TRUST,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2612/CHNY/2026[2025-26]Status: Disposed4/8/2026AY 2025-26
MAHA PIDI ARISI THITTAM VEDA RAKSHANAM TRUST,CHENNAI vs CIT EXEMPTION, CHENNAI
ITA 2604/CHNY/2026[202256-26]Status: Disposed4/8/2026
PCL CHARITABLE TRUST,MADURAI vs CIT EXEMPTIONS, CHENNAI
ITA 2533/CHNY/2026[-]Status: Disposed4/8/2026
PCL CHARITABLE TRUST,MADURAI vs CIT EXEMPTIONS, CHENNAI
ITA 2532/CHNY/2026[-]Status: Disposed4/8/2026
THE KRISHNAGIRI DIST CO OPERATIVE SPINNING MILLS LIMITED, ,KRISHNAGIRI vs DCIT, CRICLE - 1(1), SALEM
ITA 252/CHNY/2026[2009-10]Status: Disposed4/8/2026AY 2009-10
SUNDARAM LOGANATHAN,KARUR vs INCOME TAX OFFICER, WARD 1, KARUR, KARUR
ITA 1625/CHNY/2026[2019-20]Status: Disposed4/8/2026AY 2019-20
