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ITAT Chennai Bench

24,513 judgments

RAMACHANDRAN VAITHILINGAM DURAI,MATHANGADU vs DCIT, INTL. TAXN., MADURAI

ITA 1615/CHNY/2026[2019-20]Status: Disposed4/8/2026AY 2019-20

SANGITA CHARITABLE TRUST,CHENNAI vs ITO, EXEMPTIONS WARD-3,, CHENNAI

ITA 1614/CHNY/2026[2012-13]Status: Disposed4/8/2026AY 2012-13

M. YUVARAJ,CHENNAI vs ACIT, CENTRAL CIRCLE-1(1), CHENNAI

ITA 1569/CHNY/2026[2010-11]Status: Disposed4/8/2026AY 2010-11

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs JEPPIAAR FISHING HARBOUR MUTTOM PRIVATE LIMITED, CHENNAI

ITA 1541/CHNY/2026[2016-17]Status: Disposed4/8/2026AY 2016-17

VINAYAGAM BALAMURUGAN,VIRUDHUNAGAR vs ITO, WARD-1,, VIRUDHUNAGAR

ITA 1539/CHNY/2026[2017-18]Status: Disposed4/8/2026AY 2017-18

INCOME TAX OFFICER, WARD-1, DINDIGUL vs KALAVATHY, PALANI

ITA 1121/CHNY/2026[2016]Status: Disposed4/8/2026

RAHUL,CHENNAI vs ITO, NCW-22(1), TAMBARAM

ITA 687/CHNY/2025[2022-23]Status: Disposed4/8/2026AY 2022-23

THE TAMIL NADU DR AMBEDKAR LAW UNIVERSITY,CHENNAI vs INCOME TAX OFFICER (EXEMPTIONS) - WARD 1, INCOME TAX OFFICE (EXEMPTIONS) - WARD 1

ITA 4139/CHNY/2025[2013-2014]Status: Disposed4/8/2026AY 2013-2014

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), CHENNAI, CHENNAI vs ANBUCHEZHIAN, MADURAI

ITA 4114/CHNY/2025[2013-14]Status: Disposed4/8/2026AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), CHENNAI, CHENNAI vs ANBUCHEZHIAN, MADURAI

ITA 4105/CHNY/2025[2011-12]Status: Disposed4/8/2026AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), CHENNAI, CHENNAI vs ANBUCHEZHIAN, MADURAI

ITA 4104/CHNY/2025[2010-11]Status: Disposed4/8/2026AY 2010-11

ASSISTANT COMMISSIONER INCOME TAX, CHENNAI vs MANJUNATH RAI PRAKASHRAJ, CHENNAI

ITA 3684/CHNY/2025[2013-14]Status: Disposed4/8/2026AY 2013-14

RAMANAIKKAN PA COOP BANK LTD.,NAMAKKAL vs ITO, WARD-2,, NAMAKKAL

ITA 3071/CHNY/2025[2019-20]Status: Disposed4/8/2026AY 2019-20

NEW JOTHI REXINE HOUSE,CHENNAI vs ITO, NCW-12(1), CHENNAI

ITA 1683/CHNY/2025[2017-18]Status: Disposed4/8/2026AY 2017-18

NALLASAMY JAYAPRAKASH,ERODE vs DCIT, CIRCLE-1, ERODE

ITA 983/CHNY/2026[2017-18]Status: Disposed3/8/2026AY 2017-18

DHAKSHINAMOORTHY DURAIRAJAN,VILLUPURAM vs ITO, WARD-1, VILLUPURAM

ITA 977/CHNY/2026[2020-21]Status: Disposed3/8/2026AY 2020-21

RAHAMATH ABOOBACKER,CHENNAI vs ITO, INTL TAXN. WARD-2(1), CHENNAI

ITA 629/CHNY/2026[2023-24]Status: Disposed3/8/2026AY 2023-24

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MADURAI vs NEELAMEGAM ALAGARSAMY, MADURAI

ITA 567/CHNY/2026[2019-20]Status: Disposed3/8/2026AY 2019-20

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MADURAI vs NEELAMEGAM ALAGARSAMY, MADURAI

ITA 566/CHNY/2026[2018-19]Status: Disposed3/8/2026AY 2018-19

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MADURAI, MADURAI vs NEELAMEGAM ALAGARSAMY, MADURAI

ITA 565/CHNY/2026[2017-18]Status: Disposed3/8/2026AY 2017-18