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ITAT Chennai Bench
24,513 judgments
TYSPL68 ABHISHEKAPURAM PRIMARY AGRICULTURAL CREDIT COOPERATIVE SOCIETY,TRICHY vs INCOME TAX OFFICER, TRICHY
ITA 101/CHNY/2026[2019-2020]Status: Disposed6/8/2026AY 2019-2020
RAVI SIVAGAMI,TIRUVANNAMALAI vs ITO, WARD-1, TIRUVANNAMALAI
ITA 3958/CHNY/2025[2019-20]Status: Disposed6/8/2026AY 2019-20
DEPUTY COMMISSIONER OF INCOME-TAX, MADURAI vs SUNDARAM INDUSTRIES PRIVATE LIMITED, MADURAI
ITA 3136/CHNY/2025[2018-19]Status: Disposed6/8/2026AY 2018-19
T.V. SUNDRAM IYENGAR & SONS PVT LIMITED,MADURAI vs ACIT CORPORATE CIRCLE 2, MADURAI, MADURAI
ITA 3079/CHNY/2025[2018-19]Status: Disposed6/8/2026AY 2018-19
KINGFA SCIENCE & TECHNOLOGY (INDIA) LIMITED,CHENNAI vs ASST. COMMISSIONER/DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI
ITTPA 13/CHNY/2025[2020-21]Status: Disposed5/8/2026AY 2020-21
R1636 NAGALAPURAM AGRICULTURAL COOP CREDIT SOCIETY LIMITED,TRICHY vs INCOME TAX OFFICER, WARD 2(1) TRICHY/, TRICHY
ITA 94/CHNY/2026[2019-2020]Status: Disposed5/8/2026AY 2019-2020
1171 PERAVALANALLUR PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY,TRICHY vs INCOMETAX OFFICER, WARD 2(1) TRICHY/, TRICHY
ITA 93/CHNY/2026[2019-2020]Status: Disposed5/8/2026AY 2019-2020
MEENACHISUNDARAM BALAGURU,THENI vs ASSESSING OFFICER, THENI
ITA 890/CHNY/2026[2022-23]Status: Disposed5/8/2026AY 2022-23
HARIPATEL RASHIK,KANGAYAM vs ITO WARD 1(4), TIRUPPUR
ITA 497/CHNY/2026[2017-18]Status: Disposed5/8/2026AY 2017-18
SRIMATHI,CHENNAI vs ITO NON CORPORATE WARD 7(3), CHENNAI
ITA 491/CHNY/2026[2018-19]Status: Disposed5/8/2026AY 2018-19
SRIMATHI,CHENNAI vs ITO NON CORPORATE WARD 7(3), CHENNAI
ITA 490/CHNY/2026[2018-19]Status: Disposed5/8/2026AY 2018-19
R MUTHIYAN,CHENNAI vs ACIT, CC-1(2), CHENNAI
ITA 3258/CHNY/2026[2023-24]Status: Disposed5/8/2026AY 2023-24
R MUTHIYAN,CHENNAI vs ACIT, CC-1(2), CHENNAI
ITA 3257/CHNY/2026[2022-23]Status: Disposed5/8/2026AY 2022-23
R MUTHIYAN,CHENNAI vs ACIT, CC-1(2), CHENNAI
ITA 3256/CHNY/2026[2021-22]Status: Disposed5/8/2026AY 2021-22
R MUTHIYAN,CHENNAI vs ACIT, CC-1(2), CHENNAI
ITA 3255/CHNY/2026[2020-21]Status: Disposed5/8/2026AY 2020-21
R MUTHIYAN,CHENNAI vs ACIT, CENTRAL CIRCLE-1(2), CHENNAI
ITA 3254/CHNY/2026[2019-20]Status: Disposed5/8/2026AY 2019-20
KIDNEY TRUST,COIMBATORE vs CIT EXEMPTIONS, CHENNAI
ITA 3203/CHNY/2026[-]Status: Disposed5/8/2026
ERODE SAI EDUCATIONAL TRUST,ERODE vs CIT EXEMPTIONS, CHENNAI
ITA 3188/CHNY/2026[-]Status: Disposed5/8/2026
ERODE SAI EDUCATIONAL TRUST,ERODE vs CIT EXEMPTIONS, CHENNAI
ITA 3187/CHNY/2026[-]Status: Disposed5/8/2026
SADRAS VENKATESWARAN NARESH RAJ,TIRUVALLUR vs INCOME TAX OFFICER NON CORP WARD 17(4) CHE, CHENNAI
ITA 3184/CHNY/2026[2016-17]Status: Disposed5/8/2026AY 2016-17
