← All Benches

ITAT Chennai Bench

24,513 judgments

M/S. DHRAMAPURI DISTRICT CENTRAL CO OPERATIVE BANK LIMITED,DHARMAPURI vs ITO, TDS WARD, HOSUR

ITA 2136/CHNY/2026[2020-21]Status: Disposed6/8/2026AY 2020-21

M/S. DHRAMAPURI DISTRICT CENTRAL CO OPERATIVE BANK LIMITED,HOSUR vs ITO,TDS WARD, HOSUR

ITA 2135/CHNY/2026[2020-21]Status: Disposed6/8/2026AY 2020-21

M/S. DHRAMAPURI DISTRICT CENTRAL CO OPERATIVE BANK LIMITED,KRISHANGIRI vs ITO, TDS WARD, HOSUR, HOSUR

ITA 2134/CHNY/2026[2020-21]Status: Disposed6/8/2026AY 2020-21

M/S. DHARMAPURI DCC BANK DHARMAPURI,DHARMAPURI vs ITO, TDS WARD,HOSUR, HOSUR

ITA 2133/CHNY/2026[2020-21]Status: Disposed6/8/2026AY 2020-21

M/S. DHARMAPURI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,DHARMAPURI vs ITO, TDS WARD, HOSUR, HOSUR

ITA 2132/CHNY/2026[2020-21]Status: Disposed6/8/2026AY 2020-21

M/S. DHARMAPURI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,KRISHNAGIRI vs ITO, TDS WARD, HOSUR, HOSUR

ITA 2131/CHNY/2026[2020-21]Status: Disposed6/8/2026AY 2020-21

M/S. DHARMAPURI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,BOMMIDI vs ITO TDS WARD, HOSUR, HOSUR

ITA 2130/CHNY/2026[2020-21]Status: Disposed6/8/2026AY 2020-21

THE ANJUMAN-E KHAIR KHAHE GURBAE AHLE ISLAM, MADRA,CHENNAI vs CIT,(EXEMPTION), CHENNAI, CHENNAI

ITA 1737/CHNY/2026[-]Status: Disposed6/8/2026

FLACON PREFORMS PVT. LTD.,MADURAI vs DCIT, CORP. CIRCLE-1, MADURAI

ITA 1714/CHNY/2026[2023-24]Status: Disposed6/8/2026AY 2023-24

THAILAMMAL CHARITABLE TRUST,SALEM vs EXEMPTION WARD SALEM, SALEM

ITA 1692/CHNY/2026[2022-23]Status: Disposed6/8/2026AY 2022-23

ASSISTANT COMMISSIONER OF INCOME TAX CORPORATE CIRCLE 1 1, CHENNAI vs JAIN RESOURCE RECYCLING LIMITED, CHENNAI

ITA 1684/CHNY/2026[2023-24]Status: Disposed6/8/2026AY 2023-24

ASSISTANT COMMISSIONER OF INCOME TAX CORPORATE CIRCLE 1 1, CHENNAI vs JAIN RESOURCE RECYCLING LIMITED, CHENNAI

ITA 1683/CHNY/2026[2022-23]Status: Disposed6/8/2026AY 2022-23

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2.4, CHENNAI vs GURUSAMY VARADARAJAN MARKANDAYAN, THOOTHKUDI

ITA 1498/CHNY/2026[2016-17]Status: Disposed6/8/2026AY 2016-17

CDR & CO CONSTRUCTIONS,KARISALPATTI, USILAMPATTI TALUK vs INCOME TAX OFFICER, NON CORP.WARD 1(5), MADURAI, INCOME TAX OFFICE, MADURAI

ITA 129/CHNY/2026[2023-2024]Status: Disposed6/8/2026AY 2023-2024

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), CHENNAI, CHENNAI vs JAYAPRIYA COMPANY, CHENNAI

ITA 1113/CHNY/2026[2016-17]Status: Disposed6/8/2026AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), CHENNAI, CHENNAI vs JAYAPRIYA COMPANY, CHENNAI

ITA 1112/CHNY/2026[2015-16]Status: Disposed6/8/2026AY 2015-16

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), CHENNAI, CHENNAI vs JAYAPRIYA COMPANY, CHENNAI

ITA 1111/CHNY/2026[2014-15]Status: Disposed6/8/2026AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), CHENNAI, CHENNAI vs JAYAPRIYA COMPANY, CHENNAI

ITA 1110/CHNY/2026[2013-14]Status: Disposed6/8/2026AY 2013-14

PUSHPALATHA GOPAL,CHENNAI vs ITO, NCW-10(6), CHENNAI

ITA 104/CHNY/2026[2020-21]Status: Disposed6/8/2026AY 2020-21

TYSPL68 ABISHEKAPURAM AGRICULTURAL COOPERATIVE CREDIT SOCIETY,TRICHY vs INCOME TAX OFFICER, TRICHY

ITA 102/CHNY/2026[2016-2017]Status: Disposed6/8/2026AY 2016-2017