← All Benches
ITAT Chennai Bench
24,513 judgments
SAMUVEL,CHENNAI vs INCOME TAX OFFICER NON CORPORATE WARD 6(5), CHENNAI
ITA 3464/CHNY/2025[2017-18]Status: Disposed10/8/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, VELLORE vs RAMANAICKENPET RAMAMOORTHY VASU, AMBALUR
ITA 2591/CHNY/2025[2017-18]Status: Disposed10/8/2026AY 2017-18
C. SENTHILKUMAR,CHENNAI vs DCIT, NON CORPORATE CIRCLE-10(1), CHENNAI
ITA 2316/CHNY/2025[2017-18]Status: Disposed10/8/2026AY 2017-18
CATERPILLAR INDIA PRIVATE LIMITED,CHENNAI vs COMMISSIONER OF INCOME TAX APPEALS - 18, CHENNAI
ITTPA 43/CHNY/2023[2016-17]Status: Disposed7/8/2026AY 2016-17
SUN TEX MILLS,TIRUPUR vs ACIT, CENTRAL CIRCLE-3, COIMBATORE
ITA 692/CHNY/2026[2021-22]Status: Disposed7/8/2026AY 2021-22
INCOME TAX OFFICER, NON CORPORATE WARD-19(6), CHENNAI vs SELVASEKARAN GEETHALAKSHMI, CHENNAI
ITA 688/CHNY/2026[2020-21]Status: Disposed7/8/2026AY 2020-21
DR. ARCOT LAKSHMANAN SWAMY MEGHANATHAN MUDALIAR TRUST,CHENNAI vs ITO, EXEMPTIONS WARD-3, CHENNAI
ITA 687/CHNY/2026[2022-23]Status: Disposed7/8/2026AY 2022-23
ABDUL KALAM AZAD NAINA MOH AM E D,CHENNAI vs ITO, WARD-4, TIRUNELVELI
ITA 682/CHNY/2026[2017-18]Status: Disposed7/8/2026AY 2017-18
MAYILSAMY SHANMUGAGANESAN,COIMBATORE vs ITO, NON-CORPORATE WARD 4(1),COIMBATORE, COIMBATORE
ITA 3867/CHNY/2026[2020-21]Status: Disposed7/8/2026AY 2020-21
RANGASWAMI NAVAMANI,COIMBATORE vs ITO, NCW-4(4), COIMBATORE
ITA 3449/CHNY/2026[2015-16]Status: Disposed7/8/2026AY 2015-16
RANGASWAMI NAVAMANI,COIMBATORE vs ITO, NCW-4(4), CHENNAI
ITA 3448/CHNY/2026[2015-16]Status: Disposed7/8/2026AY 2015-16
KUPPUSAMY RAJKUMAR,CHENNAI vs ITO, NCW-6(1), CHENNAI
ITA 3244/CHNY/2026[2019-20]Status: Disposed7/8/2026AY 2019-20
VENKATACHALAM ELANGOVAN,SALEM vs ITO, WARD-1(1), SALEM
ITA 3220/CHNY/2026[2022-23]Status: Disposed7/8/2026AY 2022-23
SRI PALANIVEL TRADERS,ERODE vs ITO, WARD-2(1), ERODE
ITA 3192/CHNY/2026[2019-20]Status: Disposed7/8/2026AY 2019-20
STAR EDUCTIONAL & CHARITABLE TRUST,VELLORE vs CIT EXEMPTIONS, CHENNAI
ITA 3139/CHNY/2026[-]Status: Disposed7/8/2026
VENKATACHALAM ELANGOVAN,SALEM, TAMILNADU vs THE INCOME TAX OFFICER, WARD 1(1), SALEM, SALEM
ITA 3121/CHNY/2026[2022-23]Status: Disposed7/8/2026AY 2022-23
INNOVATIVE SOCIAL IMPACT FOUNDATION,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2402/CHNY/2026[-]Status: Disposed7/8/2026
INNOVATIVE MICROFINANCE FOR POVERTY ALLEVIATION AND COMMUNITY TRANSFORMATION (PRESENTLY KNOWN AS INNOVATIVE SOCIAL IMPACT FOUNDATION),CHENNAI vs CIT, EXEMPTIONS, CHENNAI
ITA 2401/CHNY/2026[-]Status: Disposed7/8/2026
EL SHADAAI,CHENNAI vs ITO, CHE-C-(105)-1, CHENNAI
ITA 2201/CHNY/2026[2013-14]Status: Disposed7/8/2026AY 2013-14
THAMBIRAN SUBBIAH SUBRAMANIAN,THENI vs ITO, WARD-1, THENI
ITA 1713/CHNY/2026[2018-19]Status: Disposed7/8/2026AY 2018-19
