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ITAT Chennai Bench

24,513 judgments

GURUKUVARI NAROTHAM REDDY,KANCHIPURAM vs ITO, CENTRAL CIRCLE-3(1), CHENNAI

ITA 1151/CHNY/2026[2012-13]Status: Disposed7/8/2026AY 2012-13

CHOLA AKSHAYAM DEVELOPERS,CHENNAI vs ITO, NCW-22(1), TAMBARAM

ITA 4073/CHNY/2025[2018-19]Status: Disposed7/8/2026AY 2018-19

D.R. RAMACHANDRAN,SALEM vs ITO WARD 1,DHARMAPURI, DHARMAPURI

ITA 3914/CHNY/2025[2011-12]Status: Disposed7/8/2026AY 2011-12

SANGAM JEWELLER,MADURAI vs ITO, NCC-1, MADURAI

ITA 3826/CHNY/2025[2018-19]Status: Disposed7/8/2026AY 2018-19

GANESAN VIJAYALAKSHMI,ATTUR vs INCOME TAX OFFICER, HASTHAMPATTI

ITA 3771/CHNY/2025[2011-12]Status: Disposed7/8/2026AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 3(3), CHENNAI, ROOM NO. 7, GROUND FLOOR, INCOME TAX INVESTIGATION WING BUILDING, 46, MAHATMA GANDHI ROAD, CHENNAI vs M/S. CATERPILLAR INDIA PVT. LTD, 7TH FLOOR, INTERNATIONAL TECH PARK, TARAMANI ROAD, TARAMANI, CHENNAI – 600 113

ITA 718/CHNY/2023[2016-17]Status: Disposed7/8/2026AY 2016-17

POOLIYAN ARSAPPAN,CHENNAI vs ITO, NCW-1(1), CHENNAI

ITA 915/CHNY/2026[2015-16]Status: Disposed6/8/2026AY 2015-16

RAMKUMAR THANGARAJ,CUDDALORE vs INCOME TAX OFFICER, WARD 1, CUDDALORE, CUDDALORE

ITA 878/CHNY/2026[2012-13]Status: Disposed6/8/2026AY 2012-13

INCOME TAX OFFICER, WARD 1(2), TIRUPUR, TIRUPUR vs SATHYAMANGALAM OZIRKHAN SALEEMKHAN, TIRUPUR

ITA 5/CHNY/2026[2016-17]Status: Disposed6/8/2026AY 2016-17

INCOME TAX OFFICER, WARD 1(2), TIRUPUR, TIRUPUR vs SATHYAMANGALAM OZIRKHAN SALEEMKHAN, TIRUPUR

ITA 4/CHNY/2026[2016-17]Status: Disposed6/8/2026AY 2016-17

RAMAREDDY THIPPAREDDY,HOSUR vs INCOME TAX OFFICER, WARD -1, HOSUR

ITA 3205/CHNY/2026[2017-18]Status: Disposed6/8/2026AY 2017-18

KRISHNAMOORTHY BALASUBRAMANIAN,SALEM vs ITO, WARD-2(1), SALEM

ITA 3200/CHNY/2026[2012-13]Status: Disposed6/8/2026AY 2012-13

SHAMBA SHIVA KNITS,TIRUPPUR vs ITO, WARD-2(1), TIRUPPUR

ITA 3195/CHNY/2026[2018-19]Status: Disposed6/8/2026AY 2018-19

VISWAJAYAM FOUNDATION,CHENNAI vs CIT EXEMPTIONS, CHENNAI

ITA 3108/CHNY/2026[-]Status: Disposed6/8/2026

K S PLASTOCHEM INC,CHENNAI, TAMIL NADU vs ACIT NON CORPORATE CIRCLE 7(1) CHENNAI, CHENNAI

ITA 2805/CHNY/2026[2022-2023]Status: Disposed6/8/2026AY 2022-2023

INCOME TAX OFFICER, NAGAPATTINAM vs HOTEL ATLANTIC INN, KARAIKAL

ITA 271/CHNY/2026[2017-18]Status: Disposed6/8/2026AY 2017-18

MRM MAC CHARITABLE TRUST,TARAMANI vs COMMISSIONER OF INCOME TAX (EXEMPTION), ANNEXURE BUILDING,CHENNAI

ITA 2679/CHNY/2026[NA]Status: Disposed6/8/2026

MRM MAC CHARITABLE TRUST,TARAMANI vs COMMISSIONER OF INCOME TAX (EXEMPTION), ANNEXURE BUILDING,CHENNAI

ITA 2671/CHNY/2026[NA]Status: Disposed6/8/2026

REDDIYAR TRUST,TRICHY vs ITO, EXEMPTION WARD, TRCHY

ITA 2654/CHNY/2026[-]Status: Disposed6/8/2026

SHRI VENKATARAMAN KRISHNAN,CHENNAI vs DCIT, NON CORP. CIRCLE-19(1), CHENNAI

ITA 2652/CHNY/2026[2021-22]Status: Disposed6/8/2026AY 2021-22