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ITAT Chennai Bench

24,456 judgments

SHANMUGASUNDAR,BANGALORE NORTH vs INCOME TAX OFFICER, WARD-4, CUDDALORE

ITA 2960/CHNY/2026[2021-22]Status: Disposed22/9/2026AY 2021-22

FINANCE COMPANY ASSOCIATION INDIA,CHENNAI vs CIT EXEMPTIONS, CHENNAI

ITA 2817/CHNY/2026[-]Status: Disposed22/9/2026

FINANCE COMPANY ASSOCIATION INDIA,CHENNAI vs CIT EXEMPTIONS CHENNAI, CHENNAI

ITA 2816/CHNY/2026[2025-26]Status: Disposed22/9/2026AY 2025-26

KDSPBMMSI CO-OP SOCIETY LTD.,KAURR vs ITO, KAURR

ITA 2250/CHNY/2026[2019-17]Status: Disposed22/9/2026AY 2019-17

HAJRATRADING COMPANY,CHENNAI vs DCIT, NON CORPORATE CIRCLE-8(1), CHENNAI

ITA 1376/CHNY/2026[2015-16]Status: Disposed22/9/2026AY 2015-16

DEPUTY COMMISSIONER OF INCOME TAX, COIMBATORE vs SAKTHIVEL MURUGAN, COIMBATORE

ITA 4117/CHNY/2025[2019-20]Status: Disposed22/9/2026AY 2019-20

CHALLANI RAANKA JEWELLERS,CHENNAI vs DCIT, CENTRAL CIRCLE-3(4), CHENNAI

ITA 3307/CHNY/2025[2017-18]Status: Disposed22/9/2026AY 2017-18

JAYACHANDRAN NAVEEN,PERAMBALUR vs ITO, WARD-1, PERAMBALUR

ITA 3915/CHNY/2026[2020-2021]Status: Disposed22/9/2026AY 2020-2021

KATHERMOHIDEEN,VILLUPURAM vs INCOME TAX OFFICER WARD 1, VILLUPURAM

ITA 3884/CHNY/2026[2017-2018]Status: Disposed22/9/2026AY 2017-2018

ARM INTERNATIONAL,GUINDY vs ITO, NCW-19(2), CHENNAI

ITA 3874/CHNY/2026[2023-24]Status: Disposed22/9/2026AY 2023-24

PANDURANGAN CHETTIAR BALAJI,CUDDALORE vs ASSESSING OFFICER WARD 4 CUDDALORE, CUDDALORE

ITA 3939/CHNY/2026[2018-19]Status: Disposed21/9/2026AY 2018-19

M/S. ACTION RURAL HOUSING ,CHENNAI vs CIT EXEMPTIONS, CHENNAI

ITA 2966/CHNY/2026[-]Status: Disposed21/9/2026

LRG NAIDU EDUCATIONAL AND CHARITABLE TRUST,COIMBATORE vs CIT EXEMPTIONS, CHENNAI

ITA 2768/CHNY/2026[-]Status: Disposed21/9/2026

VENKATARENGAM C SRINIVASAN,TIRUCHIRAPALLI vs ASSESSING OFFICER WARD 2(1) TRICHY, TIRUCHIRAPALLI

ITA 2713/CHNY/2026[2020-2021]Status: Disposed21/9/2026AY 2020-2021

UMAPATHY BALAMURUGAN,CHENNAI vs ASSESSING OFFICER NON CORPORATE WARD 17(6), CHENNAI

ITA 2678/CHNY/2026[2015-16]Status: Disposed21/9/2026AY 2015-16

VALLIAPPA FOUNDATION,SALEM vs CIT(E), CHENNAI

ITA 2260/CHNY/2026[2026-27]Status: Disposed21/9/2026AY 2026-27

VALLIAPPA FOUNDATION,SALEM vs CIT(E), CHENNAI

ITA 2259/CHNY/2026[2026-27]Status: Disposed21/9/2026AY 2026-27

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs NARAYANA MINES, TAMBARAM

ITSSA 20/CHNY/2026[2022-23]Status: Disposed21/9/2026AY 2022-23

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs NARAYANA MINES, TAMBARAM

ITSSA 19/CHNY/2026[2021-22]Status: Disposed21/9/2026AY 2021-22

USHA RAMASUBRAMANIA,CHENNAI vs DCIT NON CORPORATE CIRCLE 7(1), CHENNAI

ITA 545/CHNY/2026[2015-16]Status: Disposed21/9/2026AY 2015-16