← All Benches
ITAT Chennai Bench
24,456 judgments
THE PERAMBUR VATTARA NADARGAL SANGA EDUCATIONAL AND CHARITABLE TRUST,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 3221/CHNY/2026[-]Status: Disposed21/9/2026
NARAYANA MINES,TAMBARAM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(4), CHENNAI, CHENNAI
ITA 2286/CHNY/2026[2021-22]Status: Disposed21/9/2026AY 2021-22
NARAYANA MINES,TAMBARAM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(4), CHENNAI, CHENNAI
ITA 2285/CHNY/2026[2020-21]Status: Disposed21/9/2026AY 2020-21
TAMIL FILM PRODUCERS COUNCIL,CHENNAI vs ITO, EXEMPTIONS WARD-1, CHENNAI
ITA 2003/CHNY/2026[2016-17]Status: Disposed21/9/2026AY 2016-17
THE COIMBATORE CO-OP.PRIMARY AGRICULTURE AND RURAL DEVELOPMENT BANK LTD,COIMBATORE vs INCOME TAX OFFICER NON CORP WARD 2(1), COIMBATORE
ITA 1638/CHNY/2026[2018-2019]Status: Disposed21/9/2026AY 2018-2019
SUSAINATHAN EDWIN RAJ,NEYVELI vs ITO, WARD-2, CUDDALORE
ITA 3052/CHNY/2025[2015-16]Status: Disposed21/9/2026AY 2015-16
L SUPRIYA,NEYVELI vs ITO, WARD-2, COIMBATORE
ITA 3051/CHNY/2025[2011-12]Status: Disposed21/9/2026AY 2011-12
TROUW NUTRITION INDIA PRIVATE LIMITED,POLEPALLY vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT
ITTPA 139/CHNY/2024[2021-22]Status: Disposed18/9/2026AY 2021-22
DCIT, CENTRAL CIRCLE- 2(4), CHENNAI vs ECO PROTECTION ENGINEERS PRIVATE LIMITED, CHENNAI
ITA 597/CHNY/2026[2017-18]Status: Disposed18/9/2026AY 2017-18
RAMESH,TUTICORIN vs ITO WARD 2, TUTICORIN
ITA 508/CHNY/2026[2018-19]Status: Disposed18/9/2026AY 2018-19
NARAYANASWAMY IYER VENGHATAKRISHNAN,CHENNAI vs ITO NON CORP WARD 19(6), CHENNAI
ITA 396/CHNY/2026[2010-11]Status: Disposed18/9/2026AY 2010-11
BABU NIZAM,SALEM vs INCOME TAX OFFICER / WARD 1(1), SALEM
ITA 3888/CHNY/2026[2019-2020]Status: Disposed18/9/2026AY 2019-2020
SELVAM,TIRUNELVELI vs ITO CIRCLE 1, TIRUNELVELI, TIRUNELVELI
ITA 377/CHNY/2026[2016-17]Status: Disposed18/9/2026AY 2016-17
SELVAM,TIRUNELVELI vs ITO CIRCLE 1, TIRUNELVELI, TIRUNELVELI
ITA 376/CHNY/2026[2015-16]Status: Disposed18/9/2026AY 2015-16
SHRI SOHAN RAJ KHANTED,CHENNAI vs DCIT NON CORP CRICLE- 4(1), CHENNAI
ITA 373/CHNY/2026[2018-19]Status: Disposed18/9/2026AY 2018-19
SELVARAJ AMIRTHARAJ,CHENNAI vs ITO, CORP WARD 5(4), CHENNAI
ITA 372/CHNY/2026[2017-18]Status: Disposed18/9/2026AY 2017-18
BAKTHAVATCHALAM,ALANDHUR vs ADDITIONAL/JOINT COMISSIONER OF INCOME TAX (APPEALS), CHENNAI
ITA 2888/CHNY/2026[2017-18]Status: Disposed18/9/2026AY 2017-18
SHREE DIYAWAT PATTI JAIN PRAVASI SANGH TRUST,CHENNAI vs ITO, EXEMPTIONS WARD-2, CHENNAI
ITA 2876/CHNY/2026[-]Status: Disposed18/9/2026
SRI PERIYA MARIAMMAN SEVA TRUST,SRIVILLIPUTHUR vs CIT(EXEMPTION), CHENNAI
ITA 2864/CHNY/2026[2025-26]Status: Disposed18/9/2026AY 2025-26
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2.4, CHENNAI vs KEYEM INFRA PROJECT PVT. LTD., CHENNAI
ITA 2056/CHNY/2026[2024-25]Status: Disposed18/9/2026AY 2024-25
