← All Benches
ITAT Chennai Bench
24,456 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs KEYEM INFRA PROJECT PVT. LTD., CHENNAI
ITA 2055/CHNY/2026[2023-24]Status: Disposed18/9/2026AY 2023-24
NARAYANAN KAVITHA,CHENNAI vs ITO, NCW-9(1), CHENNAI
ITA 1983/CHNY/2026[2019-20]Status: Disposed18/9/2026AY 2019-20
FC2743 MELKUMARAMANGALAM PACCS LTD.,CUDDALORE vs ITO, WARD-4, CUDDALORE
ITA 1975/CHNY/2026[2019-20]Status: Disposed18/9/2026AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2.4, CHENNAI vs SOMU SARVAI RAMACHANDRAN, CHENNAI
ITA 1855/CHNY/2026[2022-23]Status: Disposed18/9/2026AY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(4), CHENNAI vs SOMU SARVAI RAMACHANDRAN, CHENNAI
ITA 1850/CHNY/2026[2021-22]Status: Disposed18/9/2026AY 2021-22
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(4), CHENNAI vs SOMU SARVAI RAMACHANDRAN, CHENNAI
ITA 1849/CHNY/2026[2020-21]Status: Disposed18/9/2026AY 2020-21
VASANTHAN SATISH KUMAR,SIVAKASI vs ITO, WARD-4, VIRUDHUNAGAR
ITA 1025/CHNY/2026[2017-18]Status: Disposed18/9/2026AY 2017-18
PERFINT HEALTHCARE PRIVATE LIMITED,CHENNAI vs INCOME TAX OFFICER CORPORATE WARD 5(1), CHENNAI
ITA 1018/CHNY/2026[2017-18]Status: Disposed18/9/2026AY 2017-18
PERFINT HEALTHCARE PRIVATE LIMITED,CHENNAI vs INCOME TAX OFFICER CORPORATE WARD 5(1), CHENNAI
ITA 1016/CHNY/2026[2018-19]Status: Disposed18/9/2026AY 2018-19
PERFINT HEALTHCARE PRIVATE LIMITED,CHENNAI vs INCOME TAX OFFICER CORPORATE WARD 5(1), CHENNAI
ITA 1014/CHNY/2026[2017-18]Status: Disposed18/9/2026AY 2017-18
PERFINT HEALTHCARE PRIVATE LIMITED,CHENNAI vs INCOME TAX OFFICER CORPORATE WARD 5(1), CHENNAI
ITA 1013/CHNY/2026[2017-18]Status: Disposed18/9/2026AY 2017-18
S R S TRADING COMPANY,ERODE vs ACIT, CENTRAL CIRCLE I, COIMBATORE
ITA 4229/CHNY/2026[2020-21]Status: Disposed17/9/2026AY 2020-21
SUBRAMANIAN DURAISAMY,ERODE vs ACIT, CENTRAL CIRCLE I, COIMBATORE
ITA 4228/CHNY/2026[2020-21]Status: Disposed17/9/2026AY 2020-21
DURAYSON GLOBAL CLOTHING COMPANY,ERODE vs DCIT, CENTRAL CIRCLE I, COIMBATORE
ITA 4227/CHNY/2026[2020-21]Status: Disposed17/9/2026AY 2020-21
DURAISAMY BASKARRAJ,ERODE vs DCIT, CENTRAL CIRCLE I, COIMBATORE
ITA 4217/CHNY/2026[2020-21]Status: Disposed17/9/2026AY 2020-21
AONE DAIRY PRODUCTS PRIVATE LIMITED,CHENNAI vs JURISDICTIONAL ASSESSING OFFICER, CHENNAI
ITA 3717/CHNY/2026[2016-17]Status: Disposed17/9/2026AY 2016-17
SIVAKUMAR,ERODE vs ITO, WARD-1(1), ERODE
ITA 1891/CHNY/2026[2020-21]Status: Disposed17/9/2026AY 2020-21
JBA METAL COMPANY,TIRUVANNAMALAI vs DCIT, CIRCLE-1, VELLORE
ITA 1725/CHNY/2026[2022-23]Status: Disposed17/9/2026AY 2022-23
BASANTI JAIN,CHENNAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, NON CORPORATE CIRCLE 7(1), CHENNAI, CHENNAI
ITA 1562/CHNY/2026[2019-20]Status: Disposed17/9/2026AY 2019-20
M/S. KURINJI CHIT FUNDS PVT. LTD.,CHENNAI vs ITO, CORPORATE WARD-4(3), CHENNAI
ITA 1130/CHNY/2026[2017-18]Status: Disposed17/9/2026AY 2017-18