ITAT Chennai Bench

DHANASEKARAN PALANI,KANCHIPURAM vs ITO, NCW-12(1), CHENNAI

PREMAKUMARI,TINDIVANAM vs ITO, CIRCLE-1, VILLUPURAM

PANANKATTOOR PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY,AYYAMPALAYAM vs INCOME TAX OFFICER WARD 2 (1), ERODE

SHRI COIMBATORE JEWELLERS INDIA PRIVATE LTD.,SALEM vs DCIT, CIRCLE 1(1), SALEM, SALEM

M/S. ADIYAMAN TEXTILES LTD.,KRISHNAGIRI vs ACIT, CIRCLE-1, HOSUR

VANARAJAN PRAKASH,TIRUPPUR vs DCIT, CIRCLE-1, TIRUPPUR

NARAYANAN CHANDRAPRAKASAM,THANJAVUR vs INCOME TAX OFFICER, THANJAVUR

AKBARALI NOORDEEN,ARANTHANGI vs INCOME TAX OFFICER, WARD 1, PUDUKOTTAI., PUDUKOTTAI

MR. SUBASH KUMAR LAKHANKUMAR,MADHURANTHAGAM vs ITO, NCW-22(1), TAMBRAM

SIVASAKTHI RAVINDRAN,CHENNAI vs DCIT, NON CORPORATE CIRCLE 10, CHENNAI

Shri S.S. Viswanethra Ravi (Judicial Member), Shri Jagadish (Accountant Member)

TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CROP WARD 3(1), CHENNAI

TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI

TAMRAPARANI ENTERPRISES AND REALTY PRIAVTE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI

TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI

TAMRAPARANI ENTERPREISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI

TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI

CHENNAI UNIFIED METROPOLITAN TRANSPORT AUTHORITY,CHENNAI vs COMMISSIONER (EXEMPTION), CHENNAI, CHENNAI

SANVI EDUCATIONAL AND CHARITABLE TRUST,PUDUCHERRY vs CIT EXEMPTIONS, CHENNAI

SANVI EDUCATIONAL AND CHARITABLE TRUST,PUDUCHERRY vs CIT EXEMPTIONS, CHENNAI

ELLORUKKUM KALVI FOUNDATION,ERODE vs CIT EXEMPTIONS, CHENNAI