← All Benches
ITAT Chennai Bench
24,456 judgments
ELLORUKKUM KALVI FOUNDATION,ERODE vs CIT EXEMPTION, CHENNAI
ITA 3401/CHNY/2026[-]Status: Disposed11/9/2026
INCOME TAX OFFICER, KRISHNAGIRI vs MUNIRATHINAM SIVASANKARI, KRISHNAGIRI
ITA 3371/CHNY/2026[2020-21]Status: Heard11/9/2026AY 2020-21
MUSIRI SUBBRAMA SASTRI CHARITABLE TRUST,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2922/CHNY/2026[-]Status: Disposed11/9/2026
MUSIRI SUBBRAMA SASTRI CHARITABLE TRUST,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2921/CHNY/2026[-]Status: Disposed11/9/2026
VEKATESHPURAM TARAPORE EDUCATIONAL TRUST,TAMIL NADU, INDIA vs EXEMPTIONS WARD 3 CHENNAI, TAMIL NADU, CHENNAI
ITA 2428/CHNY/2026[NA]Status: Disposed11/9/2026
VEKATESHPURAM TARAPORE EDUCATIONAL TRUST,CHENNAI vs EXEMPTIONS WARD 3 CHENNAI, CHENNAI
ITA 2427/CHNY/2026[NA]Status: Disposed11/9/2026
DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 4(1), CHENNAI, CHENNAI vs MOVATE TECHNOLOGIES PRIVATE LIMITED, CHENNAI
ITA 2341/CHNY/2026[2010]Status: Disposed11/9/2026
MBMA CHARITABLE,CUDDALORE vs CIT(E), CHENNAI
ITA 2315/CHNY/2026[2025-26]Status: Disposed11/9/2026AY 2025-26
INCOME TAX OFFICER, CORPORATE WARD 3 1 CHENNAI, CHENNAI vs TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED, CHENNAI
ITA 1356/CHNY/2026[2019-20]Status: Heard11/9/2026AY 2019-20
INCOME-TAX OFFICER, WARD-1, KARUR, KARUR vs SUBRAMANI SIVAKUMAR, KARUR
ITA 1321/CHNY/2026[2015-16]Status: Disposed11/9/2026AY 2015-16
F.T. 101 VILLUPURAM DISTRICT NON AGRICULTURAL COOPERATIVE SOCIETIES EMPLOYESS COOP THRIFT & CREDIT S,VILLUPURAM vs INCOME TAX OFFICER, VILLUPURAM
ITA 1290/CHNY/2026[2019-2020]Status: Heard11/9/2026AY 2019-2020
KUPPUSAMY THARMARAJ PAKKIRISAMY L/H OF LATE SMT T ARUMAIKANNU,THIRUVARUR vs INCOME-TAX OFFICER, WARD-1, THIRUVARUR
ITA 3388/CHNY/2025[2011-12]Status: Heard11/9/2026AY 2011-12
SUBRAMANIAM MANOHARAN,TIRUPUR vs ITO, WARD- 1(4), TIRUPUR
ITA 3364/CHNY/2025[2016-17]Status: Heard11/9/2026AY 2016-17
ACE ANTENNA INDIA PRIVATE LIMITED,KANCHEEPURAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 1(1), CHENNAI , CHENNAI
ITTPA 49/CHNY/2026[2022-23]Status: Disposed10/9/2026AY 2022-23
RAMALINGAM KAMALAHASAN,TRICHY vs ITO, WARD-1(1), TRICHY
ITA 900/CHNY/2026[2015-16]Status: Disposed10/9/2026AY 2015-16
GT & MEERA VERGHESE FOUNDATION,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 3520/CHNY/2026[-]Status: Disposed10/9/2026
GT & MEERA VERGHESE FOUNDATION,CHENNAI vs CIT EXMEPTIONS, CHENNAI
ITA 3519/CHNY/2026[-]Status: Disposed10/9/2026
SRITHER,VIRUDHUNAGAR vs COMMISSIONER OF INCOME TAX APPEALS, VIRUDHUNAGAR,TAMIL NADU
ITA 328/CHNY/2026[2022-2023]Status: Disposed10/9/2026AY 2022-2023
MARIMUTHU DURAIYAN,ERODE vs ITO, WARD-2(1), ERODE
ITA 2693/CHNY/2026[2018-19]Status: Disposed10/9/2026AY 2018-19
S.M. EXPLOSIVES,SALEM vs ITO, WARD-1, SALEM
ITA 2641/CHNY/2026[2020-21]Status: Disposed10/9/2026AY 2020-21
