ITAT Chennai Bench

MR. SUBASH KUMAR LAKHANKUMAR,MADHURANTHAGAM vs ITO, NCW-22(1), TAMBRAM

SIVASAKTHI RAVINDRAN,CHENNAI vs DCIT, NON CORPORATE CIRCLE 10, CHENNAI

Shri S.S. Viswanethra Ravi (Judicial Member), Shri Jagadish (Accountant Member)

TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CROP WARD 3(1), CHENNAI

TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI

TAMRAPARANI ENTERPRISES AND REALTY PRIAVTE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI

TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI

TAMRAPARANI ENTERPREISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI

TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI

CHENNAI UNIFIED METROPOLITAN TRANSPORT AUTHORITY,CHENNAI vs COMMISSIONER (EXEMPTION), CHENNAI, CHENNAI

SANVI EDUCATIONAL AND CHARITABLE TRUST,PUDUCHERRY vs CIT EXEMPTIONS, CHENNAI

SANVI EDUCATIONAL AND CHARITABLE TRUST,PUDUCHERRY vs CIT EXEMPTIONS, CHENNAI

ELLORUKKUM KALVI FOUNDATION,ERODE vs CIT EXEMPTIONS, CHENNAI

ELLORUKKUM KALVI FOUNDATION,ERODE vs CIT EXEMPTION, CHENNAI

INCOME TAX OFFICER, KRISHNAGIRI vs MUNIRATHINAM SIVASANKARI, KRISHNAGIRI

MUSIRI SUBBRAMA SASTRI CHARITABLE TRUST,CHENNAI vs CIT EXEMPTIONS, CHENNAI

MUSIRI SUBBRAMA SASTRI CHARITABLE TRUST,CHENNAI vs CIT EXEMPTIONS, CHENNAI

VEKATESHPURAM TARAPORE EDUCATIONAL TRUST,TAMIL NADU, INDIA vs EXEMPTIONS WARD 3 CHENNAI, TAMIL NADU, CHENNAI

VEKATESHPURAM TARAPORE EDUCATIONAL TRUST,CHENNAI vs EXEMPTIONS WARD 3 CHENNAI, CHENNAI

DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 4(1), CHENNAI, CHENNAI vs MOVATE TECHNOLOGIES PRIVATE LIMITED, CHENNAI

MBMA CHARITABLE,CUDDALORE vs CIT(E), CHENNAI