← All Benches
ITAT Chennai Bench
24,513 judgments
SHRI COIMBATORE JEWELLERS INDIA PRIVATE LTD.,SALEM vs DCIT, CIRCLE 1(1), SALEM, SALEM
ITA 3604/CHNY/2025[2012-13]Status: Disposed17/9/2026AY 2012-13
M/S. ADIYAMAN TEXTILES LTD.,KRISHNAGIRI vs ACIT, CIRCLE-1, HOSUR
ITA 2279/CHNY/2025[2016-17]Status: Disposed17/9/2026AY 2016-17
VANARAJAN PRAKASH,TIRUPPUR vs DCIT, CIRCLE-1, TIRUPPUR
ITA 3975/CHNY/2026[2018-19]Status: Disposed16/9/2026AY 2018-19
NARAYANAN CHANDRAPRAKASAM,THANJAVUR vs INCOME TAX OFFICER, THANJAVUR
ITA 3950/CHNY/2026[2017-18]Status: Disposed16/9/2026AY 2017-18
AKBARALI NOORDEEN,ARANTHANGI vs INCOME TAX OFFICER, WARD 1, PUDUKOTTAI., PUDUKOTTAI
ITA 3940/CHNY/2026[2018-19]Status: Disposed16/9/2026AY 2018-19
MR. SUBASH KUMAR LAKHANKUMAR,MADHURANTHAGAM vs ITO, NCW-22(1), TAMBRAM
ITA 1586/CHNY/2026[2017-18]Status: Disposed16/9/2026AY 2017-18
SIVASAKTHI RAVINDRAN,CHENNAI vs DCIT, NON CORPORATE CIRCLE 10, CHENNAI
ITA 794/CHNY/2025[2011-12]Status: Disposed16/9/2026AY 2011-12
Shri S.S. Viswanethra Ravi (Judicial Member), Shri Jagadish (Accountant Member)
TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CROP WARD 3(1), CHENNAI
ITA 652/CHNY/2026[2019-20]Status: Heard11/9/2026AY 2019-20
TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI
ITA 651/CHNY/2026[2019-20]Status: Heard11/9/2026AY 2019-20
TAMRAPARANI ENTERPRISES AND REALTY PRIAVTE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI
ITA 650/CHNY/2026[2018-19]Status: Heard11/9/2026AY 2018-19
TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI
ITA 649/CHNY/2026[2018-19]Status: Heard11/9/2026AY 2018-19
TAMRAPARANI ENTERPREISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI
ITA 648/CHNY/2026[2017-18]Status: Heard11/9/2026AY 2017-18
TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI
ITA 647/CHNY/2026[2017-18]Status: Heard11/9/2026AY 2017-18
CHENNAI UNIFIED METROPOLITAN TRANSPORT AUTHORITY,CHENNAI vs COMMISSIONER (EXEMPTION), CHENNAI, CHENNAI
ITA 3478/CHNY/2026[2026-27]Status: Disposed11/9/2026AY 2026-27
SANVI EDUCATIONAL AND CHARITABLE TRUST,PUDUCHERRY vs CIT EXEMPTIONS, CHENNAI
ITA 3454/CHNY/2026[-]Status: Disposed11/9/2026
SANVI EDUCATIONAL AND CHARITABLE TRUST,PUDUCHERRY vs CIT EXEMPTIONS, CHENNAI
ITA 3453/CHNY/2026[-]Status: Disposed11/9/2026
ELLORUKKUM KALVI FOUNDATION,ERODE vs CIT EXEMPTIONS, CHENNAI
ITA 3402/CHNY/2026[-]Status: Disposed11/9/2026
ELLORUKKUM KALVI FOUNDATION,ERODE vs CIT EXEMPTION, CHENNAI
ITA 3401/CHNY/2026[-]Status: Disposed11/9/2026
INCOME TAX OFFICER, KRISHNAGIRI vs MUNIRATHINAM SIVASANKARI, KRISHNAGIRI
ITA 3371/CHNY/2026[2020-21]Status: Heard11/9/2026AY 2020-21
MUSIRI SUBBRAMA SASTRI CHARITABLE TRUST,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2922/CHNY/2026[-]Status: Disposed11/9/2026