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ITAT Chennai Bench

24,513 judgments

MUSIRI SUBBRAMA SASTRI CHARITABLE TRUST,CHENNAI vs CIT EXEMPTIONS, CHENNAI

ITA 2921/CHNY/2026[-]Status: Disposed11/9/2026

VEKATESHPURAM TARAPORE EDUCATIONAL TRUST,TAMIL NADU, INDIA vs EXEMPTIONS WARD 3 CHENNAI, TAMIL NADU, CHENNAI

ITA 2428/CHNY/2026[NA]Status: Disposed11/9/2026

VEKATESHPURAM TARAPORE EDUCATIONAL TRUST,CHENNAI vs EXEMPTIONS WARD 3 CHENNAI, CHENNAI

ITA 2427/CHNY/2026[NA]Status: Disposed11/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 4(1), CHENNAI, CHENNAI vs MOVATE TECHNOLOGIES PRIVATE LIMITED, CHENNAI

ITA 2341/CHNY/2026[2010]Status: Disposed11/9/2026

MBMA CHARITABLE,CUDDALORE vs CIT(E), CHENNAI

ITA 2315/CHNY/2026[2025-26]Status: Disposed11/9/2026AY 2025-26

INCOME TAX OFFICER, CORPORATE WARD 3 1 CHENNAI, CHENNAI vs TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED, CHENNAI

ITA 1356/CHNY/2026[2019-20]Status: Heard11/9/2026AY 2019-20

INCOME-TAX OFFICER, WARD-1, KARUR, KARUR vs SUBRAMANI SIVAKUMAR, KARUR

ITA 1321/CHNY/2026[2015-16]Status: Disposed11/9/2026AY 2015-16

F.T. 101 VILLUPURAM DISTRICT NON AGRICULTURAL COOPERATIVE SOCIETIES EMPLOYESS COOP THRIFT & CREDIT S,VILLUPURAM vs INCOME TAX OFFICER, VILLUPURAM

ITA 1290/CHNY/2026[2019-2020]Status: Heard11/9/2026AY 2019-2020

KUPPUSAMY THARMARAJ PAKKIRISAMY L/H OF LATE SMT T ARUMAIKANNU,THIRUVARUR vs INCOME-TAX OFFICER, WARD-1, THIRUVARUR

ITA 3388/CHNY/2025[2011-12]Status: Heard11/9/2026AY 2011-12

SUBRAMANIAM MANOHARAN,TIRUPUR vs ITO, WARD- 1(4), TIRUPUR

ITA 3364/CHNY/2025[2016-17]Status: Heard11/9/2026AY 2016-17

ACE ANTENNA INDIA PRIVATE LIMITED,KANCHEEPURAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 1(1), CHENNAI , CHENNAI

ITTPA 49/CHNY/2026[2022-23]Status: Disposed10/9/2026AY 2022-23

RAMALINGAM KAMALAHASAN,TRICHY vs ITO, WARD-1(1), TRICHY

ITA 900/CHNY/2026[2015-16]Status: Disposed10/9/2026AY 2015-16

GT & MEERA VERGHESE FOUNDATION,CHENNAI vs CIT EXEMPTIONS, CHENNAI

ITA 3520/CHNY/2026[-]Status: Disposed10/9/2026

GT & MEERA VERGHESE FOUNDATION,CHENNAI vs CIT EXMEPTIONS, CHENNAI

ITA 3519/CHNY/2026[-]Status: Disposed10/9/2026

SRITHER,VIRUDHUNAGAR vs COMMISSIONER OF INCOME TAX APPEALS, VIRUDHUNAGAR,TAMIL NADU

ITA 328/CHNY/2026[2022-2023]Status: Disposed10/9/2026AY 2022-2023

MARIMUTHU DURAIYAN,ERODE vs ITO, WARD-2(1), ERODE

ITA 2693/CHNY/2026[2018-19]Status: Disposed10/9/2026AY 2018-19

S.M. EXPLOSIVES,SALEM vs ITO, WARD-1, SALEM

ITA 2641/CHNY/2026[2020-21]Status: Disposed10/9/2026AY 2020-21

SUBRAMANAI SAKTHIVEL,KANGAYAM vs ITO, WARD-1(4), TIRUPUR

ITA 2638/CHNY/2026[2015-16]Status: Disposed10/9/2026AY 2015-16

GANESAN RAMASAMY,TRICHY vs ITO, WARD-2(1), TRICHY

ITA 2635/CHNY/2026[2020-21]Status: Disposed10/9/2026AY 2020-21

M/S. VALLAMAI TRUST,KANCHIPURAM vs CIT EXEMPTIONS, CHENNAI

ITA 2628/CHNY/2026[-]Status: Disposed10/9/2026