← All Benches
ITAT Chennai Bench
24,513 judgments
KUMARAVEL HUF,ERODE vs ITO, ERODE
ITA 2326/CHNY/2026[2017-18]Status: Disposed10/9/2026AY 2017-18
JAGADHAESWARAN VIVEKANANDHAN,COIMBATORE vs ASSESSING OFFICER, COIMBATORE
ITA 2309/CHNY/2026[2017-18]Status: Disposed10/9/2026AY 2017-18
RANA EDUCATIONAL TRUST,THILLAINAGAR vs ITO, EXEMPTIONS WARD, TRICHY
ITA 1797/CHNY/2026[2024-25]Status: Disposed10/9/2026AY 2024-25
KARTHIK VR THONDAIMAN,TRICHY vs ITO, WARD-1, PUDUKKOTTAI
ITA 1581/CHNY/2026[2016-17]Status: Disposed10/9/2026AY 2016-17
VELLAISAMT SEKAR,PUDUKKOTTAI vs ITO, WARD-2, PUDUKKOTTAI
ITA 1512/CHNY/2026[2017-18]Status: Disposed10/9/2026AY 2017-18
BAFNA BROTHERS BUILDING,CHENNAI vs ACIT, NCC-11(4), CHENNAI
ITA 1154/CHNY/2026[2023-24]Status: Disposed10/9/2026AY 2023-24
THIYAGARAJAN SURESH,VIRUDHNAGAR vs ITO, WARD 3, VIRUDHNAGAR, VIRUDHNAGAR
ITA 3424/CHNY/2025[2017-18]Status: Disposed10/9/2026AY 2017-18
VEDANTA LTD (EARLIER KNOWN AS MADRAS ALUMINIUM CO. LTD.),GURGAON vs ACIT, CIRCLE- 26(1), NEW DELHI
ITA 2404/DEL/2019[2009-10]Status: Disposed10/9/2026AY 2009-10
ACIT, CIRCLE- 26(1), NEW DELHI vs VEDANTA LTD (EARLIER KNOWN AS MADRAS ALUMINIUM CO. LTD.), NEW DELHI
ITA 2249/DEL/2019[2009-10]Status: Disposed10/9/2026AY 2009-10
T vs MOTOR CO. LTD.,CHENNAIVS.DCIT, CORP. CIRCLE-3(1), CHENNAI
ITTPA 52/CHNY/2026[2022-23]Status: Disposed9/9/2026AY 2022-23
M/S. ANABOND LTD.,CHENNAI vs DCIT, CC-1(1), CHENNAI
ITA 2826/CHNY/2026[2018-19]Status: Disposed9/9/2026AY 2018-19
M/S. ANABOND LTD.,CHENNAI vs DCIT, CORP . CIRCLE-1(1), CHENNAI
ITA 2825/CHNY/2026[2017-18]Status: Disposed9/9/2026AY 2017-18
CAVENDISH BIO PHARMA,HARIDWAR vs ITO, CORP WARD 1(3), CHENNAI
ITA 2086/CHNY/2026[2011-12]Status: Disposed9/9/2026AY 2011-12
CAVENDISH BIO PHARMA PVT. LTD.,UTTARAKHAND vs ITO, CORP. WARD-1(3), CHENNAI
ITA 1970/CHNY/2026[2009-10]Status: Disposed9/9/2026AY 2009-10
SEYYADURAI CONSTRUCTIONS,RAMNAD vs ACIT, CENTRAL CIRCLE-3(1), CHENNAI
ITA 1948/CHNY/2026[2021-22]Status: Disposed9/9/2026AY 2021-22
CAVENDISH BIO PHARMA PVT. LTD.,UTTARAKHAND vs ITO, CORP. WARD-1(3), CHENNAI
ITA 1880/CHNY/2026[2010-11]Status: Disposed9/9/2026AY 2010-11
INCOME TAX OFFICER, TIRUPUR vs SRI RAM DEV SEVA SANGH, TIRUPUR
ITA 1194/CHNY/2026[2016-17]Status: Disposed9/9/2026AY 2016-17
EXPOVAN,POLLACHI vs ASSISTANT COMMISSIONER OF INCOME TAX, NON-CORPORATE CIRCLE, COIMBATORE, TN-641 018, COIMBATORE
ITA 1193/CHNY/2026[2018-19]Status: Disposed9/9/2026AY 2018-19
GITA CHANDRASEKARAN,CHENNAI vs ITO, NCW-15(1), CHENNAI
ITA 1032/CHNY/2026[2012-13]Status: Disposed9/9/2026AY 2012-13
M/S. SRI LAKSHMI AMMAL EDUCATIONAL TRUST,CHENNAI vs DCIT, CENTRAL CIRCLE-2(3), CHENNAI
ITA 3877/CHNY/2025[2023-24]Status: Disposed9/9/2026AY 2023-24
