← All Benches
ITAT Chennai Bench
24,456 judgments
ASSISTANT COMMISSIONER OF INCOME TAX CORPORATE CIRCLE 1 1, CHENNAI vs IL & FS TAMILNADU POWER COMPANY LTD, CHENNAI
ITA 2867/CHNY/2026[2011-12]Status: Disposed23/9/2026AY 2011-12
RUBY BENJAMIN,CHENNAI vs ITO, INTL TAXN WARD 2(1) CHE, INCOME TAX OFFICE - BSNL TOWER
ITA 2866/CHNY/2026[2020-21]Status: Disposed23/9/2026AY 2020-21
T M HAJA SAHIB,NAGORE vs CHE-W-(112)(6), CHENNAI, TAMILNADU
ITA 2799/CHNY/2026[2021-22]Status: Disposed23/9/2026AY 2021-22
MALANKARA SYRIAN CATHOLIC TRUST,CHENNAI vs CIT (EXEMPTION), CHENNAI
ITA 2302/CHNY/2026[2027-2028]Status: Disposed23/9/2026AY 2027-2028
MALANKARA SYRIAN CATHOLIC TRUST,CHENNAI vs CIT (EXEMPTION), CHENNAI
ITA 2301/CHNY/2026[2027-2028]Status: Disposed23/9/2026AY 2027-2028
SUNDARAM HOME FINANCE LTD.,CHENNAI vs ITO, CORPORATE WARD-6(1), CHENNAI
ITA 1996/CHNY/2026[2014-15]Status: Disposed23/9/2026AY 2014-15
AHAGURU EDUCATION TECHNOLOGY PRIVATE LIMITED,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX,CORPORATE CIRCLE 1(1), CHENNAI
ITA 1993/CHNY/2026[2023-24]Status: Disposed23/9/2026AY 2023-24
SUNDARAM HOME FINANCE LIMITED,CHENNAI vs CIT, CHENNAI
ITA 1778/CHNY/2026[2016-17]Status: Disposed23/9/2026AY 2016-17
SUNDARAM HOME FINANCE LIMITED,CHENNAI vs CIT, CHENNAI
ITA 1777/CHNY/2026[2015-16]Status: Disposed23/9/2026AY 2015-16
VENKATASWAROOP REDDY SIDDAVARAPU,CHENNAI vs DCIT, CORP. CIRCLE-3(1)CHENNAI, CHENNAI
ITA 1726/CHNY/2026[2022-23]Status: Disposed23/9/2026AY 2022-23
M/S. SWISS PARK VANIYA PVT. LTD.,MUMBAI vs DCIT, CC-1(1), CHENNAI
ITA 4102/CHNY/2025[2011-12]Status: Disposed23/9/2026AY 2011-12
POCHJRAJA INDUSTRIES LTD.,HOSUR vs ACIT, CIRCLE-1,, HOSUR
ITA 1072/CHNY/2025[2013-14]Status: Disposed23/9/2026AY 2013-14
HIMU DEVELOPERS PVT LTD.,CHENNAI vs ITO CORPORATE WARD 2(3), CHENNAI
ITA 1836/CHNY/2018[2008-09]Status: Disposed23/9/2026AY 2008-09
DURAISAMY VICTOR,CHENNAI vs ITO, NCW-19(6), CHENNAI
ITA 851/CHNY/2026[2017-18]Status: Disposed22/9/2026AY 2017-18
ENVIRONMENTAL SOCIAL GOVERNANCE & COMPANY SECRETARY FOUNDATION,SIVAKASI vs CIT (EXEMPTION), CHENNAI
ITA 3863/CHNY/2026[2025-26]Status: Disposed22/9/2026AY 2025-26
ARAVIND,SALEM vs INCOME TAX OFFICER, WARD (1), , SALEM
ITA 3853/CHNY/2026[2024-25]Status: Disposed22/9/2026AY 2024-25
LOURDUSAMY PHILOSHALINI,CHENNAI vs ACIT, , CHENNAI
ITA 3851/CHNY/2026[2020-21]Status: Disposed22/9/2026AY 2020-21
SIVAN SURATHA MADASAMY,TENKASI vs ITO, TIRUNELVEL
ITA 3828/CHNY/2026[2024-2025]Status: Disposed22/9/2026AY 2024-2025
MUSLIM EDUCATIONAL SOCIETY, KANYAKUMARI,THIRUVITHANCODE, KANYAKUMARI vs INCOME TAX OFFICER, EXEMPTIONS WARD, TIRUNELVELI, INCOME TAX OFFICE, TIRUNELVELI
ITA 3797/CHNY/2026[2016-2017]Status: Disposed22/9/2026AY 2016-2017
OMR DEVELOPERS PRIVATE LIMITED,CHENNAI vs ITO, CORPORATE WARD-5(1), CHENNAI
ITA 3793/CHNY/2026[2017-18]Status: Disposed22/9/2026AY 2017-18