← All Benches
ITAT Chennai Bench
24,456 judgments
LATE MR. SYED IMAM SYED ISMAIL (REPRESENTED) BY HIS LEGAL HEIR- SYED ISMAIL JAWAHAR,THOOTHKUDI vs ITO, WARD-4, TUTICORIN, TUTICORIN
ITA 3997/CHNY/2025[2017-18]Status: Disposed24/9/2026AY 2017-18
CHIDAMBARAM VEERAMANI,ARANTHANGI vs ITO, WARD-1,, PUDUKKOTTAI
ITA 3882/CHNY/2025[2020-21]Status: Disposed24/9/2026AY 2020-21
INCOME TAX OFFICER, PUDUKKOTTAI vs SINGARAM SURESH KUMAR, PUDUKKOTTAI
ITA 3800/CHNY/2025[2014-15]Status: Disposed24/9/2026AY 2014-15
SJB AUTOMOBILES PVT. LTD.,COIMBATORE vs ACIT, CORPORATE CIRCLE-1,, COIMBATORE
ITA 316/CHNY/2025[2017-18]Status: Disposed24/9/2026AY 2017-18
MAY FLOWER ENERPRISES PRIVATE LIMITED,COIMBATORE vs ACIT CENTRAL CIRCLE, COIMBATORE
ITA 443/CHNY/2026[2017-18]Status: Disposed23/9/2026AY 2017-18
DCIT, NUNGAMBAKKAM CHENNAI vs M/S SWISS PARK VANIYA PVT. LTD., WORLI MUMBAI
ITA 413/CHNY/2026[2011-12]Status: Disposed23/9/2026AY 2011-12
SHIVAKUMAR MALAIMEGAM,PUZHAL vs ITO, NON-CORPORATE WARD 10(3), CHENNAI, CHENNAI
ITA 3963/CHNY/2026[2017-18]Status: Disposed23/9/2026AY 2017-18
SHIVAKUMAR MALAIMEGAM,PUZAL vs ITO, NON-CORPORATE WARD 10(3), CHENNAI, CHENNAI
ITA 3962/CHNY/2026[2017-18]Status: Disposed23/9/2026AY 2017-18
K911 CHINNAKKAMPALAYAM PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LTD,TIRUPUR vs THE INCOME TAX OFFICER, WARD 2(4), TIRUPUR
ITA 3881/CHNY/2026[2018-19]Status: Disposed23/9/2026AY 2018-19
K911 CHINNAKKAMPALAYAM PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LTD,TIRUPUR vs THE INCOME TAX OFFICER, WARD 2(4), TIRUPUR
ITA 3880/CHNY/2026[2018-19]Status: Disposed23/9/2026AY 2018-19
DR. SUBBIAN CHARITABLE TRUST,POLLACHI vs CIT (EXEMPTIONS), CHENNAI, CHENNAI
ITA 3873/CHNY/2026[NA]Status: Disposed23/9/2026
RAVICHANDRAN SATHYA,KARUR vs ITO, WARD 1 KARUR/, KARUR
ITA 3866/CHNY/2026[2020-21]Status: Disposed23/9/2026AY 2020-21
JOHN AND MARIE ALMEIDA EDUCATIONAL TRUST,CHENNAI vs CIT EXEMPTIONS,, CHENNAI
ITA 3672/CHNY/2026[-]Status: Disposed23/9/2026
ANANDI DEVI BHAWARLAL FOUNDATION,CHENNAI vs CIT(E), CHENNAI
ITA 3556/CHNY/2026[-]Status: Disposed23/9/2026
SHREE JAIN SHWETHAMBER MURTHI PUJAK TRUST,CHENNAI vs CIT(EXEMPTION), CHENNAI
ITA 3555/CHNY/2026[-]Status: Disposed23/9/2026
SHRI VAARI ELECTRICALS PVT. LTD.,CHENNAI vs DCIT, CORP. CIRCLE-3(1), CHENNAI
ITA 2920/CHNY/2026[2023-24]Status: Disposed23/9/2026AY 2023-24
ANTENNA TRUST,MADURAI vs CIT EXEMPTIONS, CHENNAI
ITA 2897/CHNY/2026[-]Status: Disposed23/9/2026
T M HAJA SAHIB,NAGORE vs CHE-W-(112)(6), CHENNAI
ITA 2893/CHNY/2026[2020-21]Status: Disposed23/9/2026AY 2020-21
VEL ARVIND,TIRUCHIRAPPALLI vs ASSESSING OFFICER CIRCLE 1(1) TRICHY, TIRUCHIRAPPALLI
ITA 2891/CHNY/2026[2020-2021]Status: Disposed23/9/2026AY 2020-2021
HEAVENLY LADDER MINISTRIES,THIRUVALLUR vs COMMISSIONER OF INCOME TAX EXEMPTION, CHENNAI
ITA 2883/CHNY/2026[2027-28]Status: Disposed23/9/2026AY 2027-28